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State of Punjab - Section

Section 88 in The Punjab Motor Vehicles Rules, 1989

88. Record of working hours to be maintained

. [Section 91] - The employer of any person whose work is subject to the provisions of sub-section (1) of section 91 shall fix the hours of work of such person so as to conform with those provisions and shall record the working hours in the table specified below and this record will be open to inspection by any officer under the control of the State Transport Commissioner on demand :-
Name of employee
Date Working hours in a day Hours of rest Total number of working hours in a week
1 2 3 4