Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 14 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 48 CARBPL-16800-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM. ARBITRATION PETITION (L) NO.16800 OF 2023
Echjay Industries Pvt. Ltd. .. Petitioner
Versus
Indus Powertech Inc. .. Respondent
...
Ms.Rishika Harish with Mr.Rahul Dwarkadas, Mr.Areez
Gazdar and Ms.Shireen Mistri i/b Veritas Legal for the
Petitioner.
Mr.Zubin Behramkamdin, Senior Advocate with Mr.Yoginder
Mr.Yoginder Handoo, Mr.Vyom Shah with Solicitor Virendra
Pareira and Mr.Jimish Shah i/b Divya Shah Associates for the
Respondent.
...
CORAM: BHARATI DANGRE, J.
DATED : 14th JULY, 2023 P.C:-
1. The argument of the learned senior counsel Mr.Behramkamdin is to the effect that the order i.e. placed with Ramkrishna Forgings, the third party, as refected in Exhibit G is only as regards the samples and not for the supplies. However, he would like to place an affdavit before the Court.
2. Let such an affdavit be fled on or before 18/07/2023.
3. To be listed on 19/07/2023, 'High on Board'.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 15/07/2023 ::: Downloaded on - 16/07/2023 09:13:49 :::