Jammu & Kashmir High Court - Srinagar Bench
Shahid Shakeel Bhat And Ors vs Union Bank Of India(Banks) on 7 December, 2021
Item No.62
Regular List
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT SRINAGAR
SWP No.687/2015
SHAHID SHAKEEL BHAT AND ORS
...Petitioner/Appellant(s)
Through: None
Vs
UNION BANK OF INDIA(Banks)
...Respondent(s)
Through: None
CORAM:
Hon'ble Mr. Justice Mohan Lal Manhas, Judge.
ORDER
07.12.2021 None present, adjourned.
List on 17.03.2022.
(Mohan Lal Manhas) Judge SRINAGAR 07.12.2021 Shameem H. SHAMEEM HAMID MIR 2021.12.09 14:38 I attest to the accuracy and integrity of this document