Rajasthan High Court - Jodhpur
State Of Rajasthan And Anr vs Indus Tower Ltd. And Anr on 14 September, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 8080/2018
State Of Rajasthan And Anr.
----Petitioner
Versus
Indus Tower Ltd. And Anr.
----Respondent
Connected With
1. S.B. Civil Writ No. 8053/2018
2. S.B. Civil Writ No. 6084/2018
3. S.B. Civil Writ No. 6085/2018
4. S.B. Civil Writ No. 6086/2018
5. S.B. Civil Writ No. 6087/2018
6. S.B. Civil Writ No. 6008/2018
7. S.B. Civil Writ No. 5998/2018
8. S.B. Civil Writ No. 5985/2018
9. S.B. Civil Writ No. 6047/2018
10. S.B. Civil Writ No. 6049/2018
11. S.B. Civil Writ No. 6063/2018
12. S.B. Civil Writ No. 8071/2018
13. S.B. Civil Writ No. 5478/2018
14. S.B. Civil Writ No. 5987/2018
15. S.B. Civil Writ No. 6046/2018
16. S.B. Civil Writ No. 6048/2018
17. S.B. Civil Writ No. 6052/2018
18. S.B. Civil Writ No. 6064/2018
19. S.B. Civil Writ No. 8104/2018
For Petitioner(s) : Mr. Narendra Singh Rajpurohit, AGC
For Respondent(s) : Mr. Preetam Solanki
Mr. B.L. Dhaka
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 14/09/2018 (2 of 2) [CW-8080/2018] The Registry is directed to tag the files of the remaining identical writ petitions, numbers whereof shall be supplied by Mr. Rajpurohit in the office, and list all the cases together on 19.09.2018.
(SANDEEP MEHTA),J Pramod/133-152 Powered by TCPDF (www.tcpdf.org)