Section 2(i) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994
(i)" pre- natal diagnostic procedures" means all gynaecological or obstetrical or medical procedures such as ultrasonography foetoscopy, taking or removing samples of amniotic fluid, chorionic villi, blood or any tissue of a pregnant woman for being sent to a Genetic Laboratory or Genetic Clinic for conducting pre- natal diagnostic test;
