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[Cites 0, Cited by 3] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)if he is satisfied that a bona fide mistake has been made in regard to any entry in the final statement published under section 12 or 14, make the necessary corrections therein;