Supreme Court - Daily Orders
Parle Products(P) Ltd vs State Of A.P on 14 August, 2014
è ITEM NO.43 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 860-861/2014
(Arising out of impugned final judgment and order dated 14/06/2012
in WP No. 7962/2012, 30/10/2013 in RWPMP No. 10768/2013,30/10/2013
in WP No. 7962/2012 passed by the High Court Of A.P. At Hyderabad)
PARLE PRODUCTS(P) LTD. Petitioner(s)
VERSUS
STATE OF A.P & ORS. Respondent(s)
Date : 14/08/2014 These petitions were called on for hearing
today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Sandeep Narain, Adv.
Mr. M.H. Patil, Adv.
For M/s. S. Narain & Co. ,Adv.
For Respondent(s) Mr. P. Venkat Reddy, Adv.
Mr. D. Mahesh Babu ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter next week on a non-miscellaneous day.
(Gulshan Kumar Arora) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2014.08.22
10:29:04 IST
Reason: