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Supreme Court - Daily Orders

Parle Products(P) Ltd vs State Of A.P on 14 August, 2014

è ITEM NO.43                               COURT NO.6                 SECTION III

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                    No(s).   860-861/2014

  (Arising out of impugned final judgment and order dated 14/06/2012
  in WP No. 7962/2012, 30/10/2013 in RWPMP No. 10768/2013,30/10/2013
  in WP No. 7962/2012 passed by the High Court Of A.P. At Hyderabad)

  PARLE PRODUCTS(P)                LTD.                                   Petitioner(s)

                                                  VERSUS

  STATE OF A.P & ORS.                                                     Respondent(s)


  Date : 14/08/2014 These petitions were called on for hearing
  today.

  CORAM :                   HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                            HON’BLE MR. JUSTICE N.V. RAMANA

  For Petitioner(s)                Mr. S. Ganesh, Sr. Adv.
                                   Mr. Sandeep Narain, Adv.
                                   Mr. M.H. Patil, Adv.
                             For   M/s. S. Narain & Co. ,Adv.

  For Respondent(s)                Mr. P. Venkat Reddy, Adv.
                                   Mr. D. Mahesh Babu ,Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List the matter next week on a non-miscellaneous day.



                   (Gulshan Kumar Arora)                        (Indu Pokhriyal)
                       Court Master                               Court Master




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2014.08.22
10:29:04 IST
Reason: