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Madhya Pradesh High Court

Smt. Jyoti vs Mer Singh Choudhary on 22 June, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                           FA No. 757 of 2021
                                                     (SMT. JYOTI Vs MER SINGH CHOUDHARY)

                          Dated : 22-06-2023
                                    Ms. Divya Choubey - Advocate for the appellant.

                                    Shri Ganga Prasad Patel - Advocate for the respondent.

Learned counsel for rival parties on instructions submit that parties are ready and willing to explore the possibility of settlement by way of mediation.

Let an appropriate Mediator be appointed by Principal District & Sessions Judge, Narsinghpur for conducting mediation proceeding at Narsinghpur.

Parties are agreed to appear before the Mediator on 22.07.2023. The Mediator is requested to submit its report as early as possible. List immediately after receipt of report of Mediator Let a copy of this order be communicated to Principal District & Sessions Judge, Narsinghpur for compliance.

                             (SHEEL NAGU)                                    (AVANINDRA KUMAR SINGH)
                                JUDGE                                                 JUDGE

                          Sateesh




Signature Not Verified
Signed by: SATEESH
KUMAR SEN
Signing time: 6/22/2023
6:11:45 PM