Madhya Pradesh High Court
Smt. Jyoti vs Mer Singh Choudhary on 22 June, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 757 of 2021
(SMT. JYOTI Vs MER SINGH CHOUDHARY)
Dated : 22-06-2023
Ms. Divya Choubey - Advocate for the appellant.
Shri Ganga Prasad Patel - Advocate for the respondent.
Learned counsel for rival parties on instructions submit that parties are ready and willing to explore the possibility of settlement by way of mediation.
Let an appropriate Mediator be appointed by Principal District & Sessions Judge, Narsinghpur for conducting mediation proceeding at Narsinghpur.
Parties are agreed to appear before the Mediator on 22.07.2023. The Mediator is requested to submit its report as early as possible. List immediately after receipt of report of Mediator Let a copy of this order be communicated to Principal District & Sessions Judge, Narsinghpur for compliance.
(SHEEL NAGU) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
Sateesh
Signature Not Verified
Signed by: SATEESH
KUMAR SEN
Signing time: 6/22/2023
6:11:45 PM