Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 25 in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983 25. Consent Register. - The Board will maintain a register containing particulars of Industrial Plant to which consent has been granted under Section 21 in Form VIII.
