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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

(4)Cases or receptacles of each class of dangerous goods brought into the port shall confirm strictly with the packaging standards stipulated in the latest IMDG Code. Such cases or receptacles shall remain in a sound condition while dangerous goods are handled in the port area.