Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Tamilnadu - Subsection Section 121(c) in Tamil Nadu Educational Inspection Code (c)Material requirements of the school in such matters as accommodation, equipment, staffing and similar facilities to be provided for the management;
