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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(1) in The Goa Medical Council Rules, 1995

(1)Every registered practitioner whose name appears in the electoral roll prepared under rule 4 (hereinafter referred to as 'the elector' in this part), shall be qualified for election under this Part.