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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(4)The Grievance Redressal and Dispute Resolution Committee while issuing a notice under sub-rule (2), shall call upon the respondent to submit a written statement and the notice shall contain a statement to this effect.