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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(2) in Uttarakhand Electricity Regulatory Commission (Distribution Code) Regulations, 2018

(2)Regular testing of all the equipments such as transformers, switchgear, protective relays, etc., should be carried out as recommended by the manufacturer and the relevant code of practice issued by the Bureau of Indian Standards and CBIP. These shall be carried out at the prescribed intervals and the test results shall be recorded in the maintenance registers maintained at respective sub-stations. Wherever the test results indicate a decline in the insulation resistance and/or deterioration of the equipment, preventive maintenance shall be earned out to ensure serviceability, safety and efficiency.