Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(f) in The Rajasthan Agricultural Produce Markets Rules, 1963

(f)No business shall be transacted at a meeting of such sub-committee unless there be present atleast three members.