Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(b) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013 (b)define the limits within which a Licensing Authority shall exercise the powers conferred and perform the duties imposed on him, by or under this Act.
