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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(1)(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)have custody of all papers and documents connected with the proceedings of the meetings of the . Anchal Samiti and of its Committees;