Section 77(1)(c) in The Rajasthan Sales Tax Act, 1994

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(1)(c) in The Rajasthan Sales Tax Act, 1994

(c)to inspect the goods in the possession of the dealer or in the possession of anybody else on behalf of such dealer, wherever such goods are placed;

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State of Rajasthan - Subsection

Section 77(1)(c) in The Rajasthan Sales Tax Act, 1994