Rajasthan High Court - Jaipur
Jitendra Singh Rajawat &Anr vs State Of Raj And Anr on 15 December, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
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Civil Writ Petition No.15237/2009
Jitendra S.Rajawat & Anr Versus State & Ors.
Date of Order ::: 15/12/2010
Hon'ble Mr. Justice Ajay Rastogi
Mr. Vijay Pathak, for petitioner
Mr. Ganesh Parihar, Addl.Govt. Counsel for State The order dt.10/11/2009 impugned herein contains eight names whose contract of service has been terminated. Government Counsel may seek information from the department and inform as to whether any other writ petitions have been filed assailing order impugned herein. List on 05/01/2011 showing name of Dr. Ganesh Parihar, in the cause list.
(Ajay Rastogi), J.
K.Khatri/p1/ 15237CW2009Dec15Adj.doc