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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)furnishes the performance security as specified in rule 2 and submits approved mining plan or simplified mining scheme within six months from date of issuance of letter of intent;