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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(2)(d) in Bihar Inland Vessels Rules, 2013

(d)At least four life buoys for vessels up to 25 meter length, six life buoys for vessel 25-45 meter length and life buoys more than 45 meter length. At least two of the life buoys shall be with self igniting light if the vessels navigate at night