Section 13(2)(iii) in The Customs, Central Excise Duties and Service Tax Drawback Rules, 1995

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(iii)copy of [tax invoice] [Substituted 'ARE-1' by Notification No. G.S.R. 723(E), dated 29.6.2017 (w.e.f. 26.5.1995).], wherever applicable,

Legal Document View