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[Cites 0, Cited by 0] [Section 7C] [Entire Act]

Union of India - Subsection

Section 7C(2) in Banaras Hindu University Act, 1915

(2)The Vice-Chancellor shall be the ex officio Chairman of the Executive Council, the Academic Council [* * * * *] and the Finance Committee and shall, in the absence of the Chancellor, preside at any convocation of the University for conferring degrees and also at any meeting of the Court; he shall be entitled to be present at and to address any meeting of any authority or board or committee of the University but shall not be entitled to vote thereat unless he is a member of such authority or board or committee.