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State of Rajasthan - Section

Section 7 in Rajasthan State Commission for Women Regulations, 2007

7. Decisions to be taken by the Commission.

- All decisions with respect to performance of all or any of the function referred to in section 11 of the Act shall be taken in a meeting of the Commission:Provided that, if in the opinion of the Member Secretary any case requires immediate approval of the Commission, she may get the approval of the Members and the Chairperson by circulation.