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[Cites 0, Cited by 0] [Section 29(7)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(7)(i) in Jammu and Kashmir Co-Operative Societies Act, 1989

(i)is a person who represents a Society other than a Primary Agricultural Credit Society on the Committee of a Central Co-operative Bank or an Apex Co-operative Bank and the society he represents has committed a default towards the payments of such Bank for a period exceeding ninety days; or