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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(c) in The Rajasthan Soil and Water Conservation Rules, 1966

(c)Draft Plans approved or prepared by the [Additional Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-1972. w.e.f. 31-12-1970.] or Board shall be displayed as provided in clause (b) above and in addition in the office of the [Additional Director of Agriculture (Soil Conservation.)] [Substituted vide Notification dated 7-12-1972. w.e.f. 31-12-1970.]