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[Cites 0, Cited by 0] [Section 101(4)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(4)(k) in The West Bengal Co-Operative Societies Act, 1983

(k)to pay claims against the co-operative society (including interest up to the date of the order for its winding up) according to their priority in full or rateably as the assets of the co-operative society permit;