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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(3) in New Town Kolkata Planning Area (Building) Rules, 2014

(3)in order to keep safe and sustainable environment, all owners of the plots having an area of more than 2 acres will have to provide Rain Water Harvesting as stated in Sub-Rule- 2(a) of this rule.