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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(i) in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(i)The Director of Medical Education in the capacity of Ex-Officio President of Andhra Pradesh. Nursing Council will prepare an appropriate proforma for application form for Essentiality Certificate and the price of application form shall Rs. 5,000/- and is revisable by the Government from time to time.