Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 79A(1)] [Section 79A] [Entire Act] Union of India - Subsection Section 79A(1)(c) in The Companies Act, 1956 (c)not less than one year has, at the date of the issue, elapsed since the date on which the company was entitled to commence business;