Section 14(1)(i) in The M.P. Regulation of Uses of Land Act, 1948

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State of Madhya Pradesh - Subsection

Section 14(1)(i) in The M.P. Regulation of Uses of Land Act, 1948

(i)erect or re-erect any building or makes or extends any excavation or lays out any means of access to a road in contravention of the provisions of Section 6 or in contravention of any conditions imposed by an order under Section 7 or Section 8, or

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State of Madhya Pradesh - Subsection

Section 14(1)(i) in The M.P. Regulation of Uses of Land Act, 1948