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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(a) in The Himachal Pradesh Minor Canals Act, 1976

(a)call upon the beneficiary to discharge any of the liabilities specified in sub-section (1) of section 46 which the Government may have declared to attach to the beneficiary from such canal or group of canals; or