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State of Chattisgarh - Section

Section 48 in Indira Kala Sangit Vishwavidyalaya Act, 1956

48. Appointment of teachers by Karyakarini Samiti.

- No person shall be appointed by the Karyakarini Samiti as a teacher of the Vishwavidyalaya paid by the Vishwavidyalaya except on the recommendations of a Selection Committee constituted for the purpose in accordance with the provisions of the Statutes.