Supreme Court - Daily Orders
Ceo And Director Sahara India Life ... vs Rayani Ramayanjneyulu on 21 November, 2014
Bench: Madan B. Lokur, R. Banumathi
ITEM NO.28 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30740/2014
(Arising out of impugned final judgment and order dated 01/08/2014
in RP No. 1117/2014 passed by the National Consumers Disputes
Reddressal Commission, New Delhi)
CEO AND DIRECTOR SAHARA INDIA
LIFE INSURANCE CO.LTD AND ANR Petitioner(s)
VERSUS
RAYANI RAMAYANJNEYULU Respondent(s)
(With interim relief)
Date : 21/11/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sidharth Luthra, Adv.
Mr. Pramod Kumar Dubey, Adv.
Mrs. Priya Puri,Adv.
Mr. Shiv Chopra, Adv.
Mr. Shiv Pande, Adv.
Mr. R. Dubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.11.22
08:12:19 IST
Reason: