Kerala High Court
Devika. C. G vs Kerala University Of Health Sciences on 19 December, 2025
Author: V.G.Arun
Bench: V.G.Arun
2025:KER:98938
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 22656 OF 2025
PETITIONERS:
1 KALYANI J.S.
AGED 24 YEARS
D/O. SUGATHAN NAIR K, SYLRA M9 KOWDIAR,
THIRUVANANTHAPURAM, PIN - 69500
2 SAJIL.S,
AGED 25 YEARS
S/O SUNITHA KUMARI S, SAJIL BHAVAN
THIRUNELLIYOOR LANE, PALLIMUKKU ,PEYAD. P.O,
TRIVANDRUM, KERALA,, PIN - 69557
3 JOSEPH BAZIL
AGED 24 YEARS
S/O BAZIL ZACHARIA, VADAKKADATHU VEEDU,
KARITHARA CHAVARA .P.O, KOLLAM,, PIN - 691583
4 BAVYA KRISHNA S.
AGED 23 YEARS
D/O. SAJI KRISHNA B,. FLAT NO. 12B VARMA, DR. PAI
HERITAGE DR. PAI ROAD, POOJAPPURA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695012
5 AKHIL RAJ,
AGED 25 YEARS
S/O K. R. RAJAN, A.L. SADANAM, KARICHAL PAYIPAD P.O,
ALAPPUZHA DISTRICT, PIN - 690514
6 ASWATHY ASHOKAN,
AGED 24 YEARS
D/O ASHOKAN .K, SIVA BHAVANAM, THALAYAR, KUTTOR P.O,
THIRUVALLA, PATHANAMTHITTA DISTRICT., PIN - 689106
7 SWATHY KRISHNAN G
AGED 27 YEARS
S/O GEETHA KRISHNAN. M.G, MADAKKAPALLIL HOUSE,
MARAMON .P.O, THOTTAPUZHASSERY,
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-2-
PATHANNAMTHITTA, PIN - 689549
8 ABHIRAMI A
AGED 23 YEARS
S/O. B.ANILKUMAR, TC 39/1611 ACHUTHAM,
CHALAI, MANACAUD P.O., THIRUVANANTHAPURAM DISTRICT,
PIN - 695009
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS,
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR,, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI - REPRESENTED BY ITS
SECRETARY, PIN - 110058
4 THE PRINCIPAL,
MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE, MANNAM
SUGAR MILLS P.O., PANDALAM, PATHANAMTHITTA DISTRICT.,
PIN - 689501
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-3-
19.12.2025, ALONG WITH WP(C).22589/2025, 22676/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-4-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 22589 OF 2025
PETITIONERS:
1 HRIDYA E
AGED 24 YEARS
D/O. SIDHARTHAN E, EDAKKANDY PARAMBA, KARUVISSERY
P.O., KUNDUPARAMB, KOZHIKODE DISTRICT., PIN - 673010
2 GAYATHRI V.P.
AGED 22 YEARS
D/O. SOMAN V.P., VALIYAPARAMBIL HOUSE, VELLIPARAMBA
P.O., KOZHIKODE DISTRICT., PIN - 673008
3 KAVYA V
AGED 24 YEARS
D/O. BABURAJ V., MELAYIL HOUSE, WEST NALLUR, FEROKE
P.O., KOZHIKODE DISTRICT, PIN - 673631
4 DEVIKA. V
AGED 24 YEARS
D/O. LEESHMA SACHIVAN, DEVIKRIPA HOUSE, MOKERI P.O.,
VALLANGHAT PANOOR, KANNUR DISTRICT., PIN - 670692
5 FATHIMA JUMANA JEBIN K
AGED 25 YEARS
D/O. MUHAMMED KUNHALAN KUTTY, K, KARI HOUSE, NEAR
PANCHAYAT OFFICE, OTHUKKUNGAL, MATTATHUR P.O.,
MALAPPURAM DISTRICT., PIN - 676528
6 HARIKRISHNAN S
AGED 27 YEARS
S/O. D SREEKUMAR, SREEEKRISHNA VILASAM, PADANILAM
P.O, NOORANAD , ALAPPUZHA., PIN - 690529
7 ATHIRA BIJU
AGED 26 YEARS
D/O BIJU S, ATHIRADITHYA ,VALATHUNGAL P O KOLLAM.,
PIN - 691011
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-5-
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI, REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
KMCT AYURVEDA MEDICAL COLLEGE, MAMPATTA, KOOLIMAD,
MANASSERY, MUKKOM., PIN - 673602
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-6-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 22676 OF 2025
PETITIONERS:
1 MARY JINNU DAS .C
AGED 24 YEARS
D/O. CHRISTUDAS .M, VALEESHUM KAANI, SOUTH
KOLLEMCODE, POZHIYOOR, THIRUVANANTHAPURAM, PIN -
695513
2 S.NAVEENA AJAY
AGED 26 YEARS
D/O. AJAYAN D.B., VIHAYAS, PEROOR, THATTARKONAM P.O.,
KOLLAM DISTRICT, PIN - 691005
3 FEBINA T.P
AGED 26 YEARS
D/O. ABDUL RAHIMAN, THALAYANAPARAMBIL HOUSE,
KANIYARAM, MANANTHAVADY P.O., WAYANAD DISTRICT,, PIN
- 670645
4 ARDRA ANILKUMAR
AGED 29 YEARS
D/O. ANILKUMAR P., SWATHY ARPANA, KOTTARKAVU,
MAVELIKKARA P.O., ALAPPUZHA, PIN - 690101
5 AMRUTHENDU MOHAN V P
AGED 25 YEARS
D/O MOHAN V P, DEVAMRUDHAM HOUSE, PADINHATTUMURI,
KAKKODI .P.O, KOZHIKODE, PIN - 673611
6 ADITHYA S VINOD
AGED 22 YEARS
S/O VINOD S, MANJAVILA, VAKKOM P O,
THIRUVANANTHAPURAM, PIN - 695308
BY ADVS.
SHRI.B.S.SIVAJI
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-7-
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS,
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR,, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI - REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
SREE NAYARANA INSTITUTE OF AYURVEDIC STUDIES AND
RESEARCH, KARIMPINPUZHA P.O., PUTHOOR, KOLLAM
DISTRICT., PIN - 691507
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-8-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 22892 OF 2025
PETITIONERS:
1 ABHIJITH AJAY
AGED 24 YEARS
S/O. AJAYAKUMAR, THOTTUMKARAVEEDU, ANCHAL P.O.,
ANCHAL, KOLLAM, PIN - 691306
2 MUHAMMED NASEEB .S
AGED 26 YEARS
S/O MUHAMMED, DARUSSAALAM, PERUMPUZHA. P.O,
PERUMPUZHA, KOLLAM, PIN - 691504
3 ANIL RAGER,
AGED 23 YEARS
S/O RAMCHAND RAGER, KHATUSHYAMJI, SIKAR, RAJASTHAN,
PIN - 332602
4 SARANYA .A
AGED 26 YEARS
D/O AMBUJAKSHAN R ,CHERUKOTT VEEDU, CHIRAYINKEEZHU,
THIRUVANANTHAPURAM ., PIN - 695304
5 SANDEEP KUMAR SHRIVASTVA
AGED 28 YEARS
S/O LATE SURENDRA PRASAD, SHRIRAMPUR , PARSA SARAN,
BIHAR, PIN - 841460
6 AADITH V. NAMBISAN
AGED 25 YEARS
S/O. BINDU, RAJAGRIHAM, KEEZHATOOR, TALIPARAMBA,
KUTTIKKOL P.O , KANNUR DISTRICT., PIN - 670562
7 ANEETA ANTONY
AGED 23 YEARS
D/O GRACY ANTONY, PAZHAMPILLY HOUSE, PAZHAMPILLI,
KONGORPILLI .P.O, ERNAKULAM ., PIN - 683518
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
-9-
8 REHANA N.R
AGED 23 YEARS
D/O REGUNATH N A, NIKATHIL HOUSE, PERUMBILLY,
NJARAKKAL P. O., ERNAKULAM DISTRICT., PIN - 682505
9 ATHIRA M.T
AGED 24 YEARS
MADATHIL THODI HOUSE, PULASSERI .P.O, ERAYOOR,
PALAKKAD DISTRICT., PIN - 679307
10 ANJANA M.S
AGED 25 YEARS
D/O. SOMAN P.M., NIRAPPATHINMEL HOUSE, MUYIPPOTH
P.O., MEPPAYUR VIA KOZHIKODE DISTRICT ., PIN - 673524
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN -, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI, REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
GOVERNMENT AYURVEDA COLLEGE, M.G. ROAD,
THIRUVANANTHAPURAM,, PIN - 695001
5 THE PRINCIPAL
GOVERNMENT AYURVEDA MEDICAL COLLEGE, PUTHIYAKAVU,
THRIPUNITHURA, ERNAKULAM, PIN - 682301
6 THE PRINCIPAL
GOVERNMENT AYURVEDA MEDICAL COLLEGE, PARIYARAM,
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 10 -
KANNUR DISTRICT., PIN - 670502
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 11 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 23441 OF 2025
PETITIONERS:
1 VANDHANA VASANTHAN
AGED 24 YEARS
D/O. VASANTHA KUMAR K, KANJIRAVILAYIL, THEKKETHIL,
GRAMAM, ENNAKKADU P.O., ALLEPPEY DISTRICT, PIN -
689624
2 SRUTHI SOMAN
AGED 24 YEARS
D/O. SOMAN S, CHIRAPPURATHU HOUSE, THAZEVETTIPURAM,
MUNDUKOTTAKAL P.O., PATHANAMTHITTA DISTRICT, PIN -
689645
3 ASWATHY V.S.
AGED 23 YEARS
D/O. SATHEESH V.K., VALATH HOUSE, CONVENT ROAD - I,
THOTTAKKATTUKARA P.O., ALUVA, ERNAKULAM DISTRICT.,
PIN - 683108
4 SHIFA BASHEER
AGED 23 YEARS
D/O. MR. K.M. BASHEER KHAN, SIJI NIVAS,
PUTHUPALLIKUNNAM, CHARUMMOODU P.O., ALAPPUZHA
DISTRICT, PIN - 690505
5 ATHULYA. C. SANTHOSH
AGED 25 YEARS
D/O. C. SANTHOSH, APSONS, MAJOR SANTHOSH ROAD,
NADAKKAVU P.O. KOZHIKODE, PIN - 673011
6 SILPA.T.S
AGED 26 YEARS
D/O. SUNIL KUMAR , THUPRADAN HOUSE, THALIKULAM .P.O,
NATTIKA, THRISSUR, PIN - 680569
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 12 -
7 SIDHARTH S S
AGED 24 YEARS
S/O SABU S, MAKAYIRAM HOUSE KIZZAKKU KUNNU VILA,
THUZHUKKAL NEYYATTINKARA, THIRUVANANTHAPURAM, PIN -
695121
8 CHINCHU VARGHESE
AGED 30 YEARS
D/O VARGHESE K B, KEEZHUTTUREJI VILLA, PULAMON P.O,
KOTTARAKARA, KOLLAM, PIN - 691531
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI - REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
NANGELIL AYURVEDA MEDICAL COLLEGE, NELLIKUZHI P.O.,
KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN - 686691
5 THE PRINCIPAL
VAIDYARATNAM P.S. VARIER AYURVEDA COLLEGE, EDARIKODE
P.O., KOTTAKKAL, MALAPPURAM DISTRICT, PIN - 676501
6 THE PRINCIPAL
ASHTAMGAM AYURVEDA CHIKITSALAYAM AND VIDYAPEEDHAM,
VAVANNOOR, KOOTTANADU, PALAKKAD DISTRICT, PIN -
679533
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 13 -
7 THE PRINCIPAL
MANNAM AYURVEDA CO-OPERATIVE MEDICAL COLLEGE, MANNAM
SUGAR MILLS P.O., PANDALAM, PATHANAMTHITTA DISTRICT,
PIN - 689501
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 14 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 23445 OF 2025
PETITIONERS:
1 DEVIKA. C. G
AGED 23 YEARS
D/O. GANGA C.K, CHAZHIPADATH HOUSE, CHITTILAPILLY
P.O., THRISSUR DISTRICT., PIN - 680551
2 KARTIK RUNDLA
AGED 23 YEARS
S/O. BANSHI DHAR RUNDLA, DHANI DHABAWALI, WARD NO.
11, VILLAGE RAMNAGAR, POST BAJARANGPURA, JAIPUR,
RAJASTHAN., PIN - 303119
3 ABHISHEK KUMAR SINGH
AGED 25 YEARS
S/O. PRAVEEN KUMAR SINGH, HARIPARA VILLAGE, P.O.
GONTHA, MAV DISTRICT, UTTAR PRADESH., PIN - 275303
4 PRIYAMVADA VERMA
AGED 26 YEARS
D/O. K.K.VERMA, MOHALLA - CHHATTA GUDCHHAPPAR ROAD,
KASBA - GANGOH, SAHARANPUR, UTTAR PRADESH., PIN -
247341
5 HEMANT KUMAR ARYA
AGED 24 YEARS
S/O. MAHENDRA KUMAR ARYA, HASAMPUR, PATAN,
NEEMKATHANA, SIKAR DISTRICT, RAJASTHAN., PIN - 332718
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 15 -
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR., PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI, REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
VAIDYARATNAM AYURVEDA COLLEGE,
OLLUR THRISSUR., PIN - 680306
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 16 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 23485 OF 2025
PETITIONERS:
1 SANDHRA SANTHOSH
AGED 24 YEARS
D/O. SANTHOSH KUMAR V.R., VADASSERY HOUSE, AVANOOR
P.O., THRISSUR DISTRICT, PIN - 680541
2 ARYA T P
AGED 26 YEARS
D/O PRASANTH .T. P, THAZHATHETHIL HOUSE, MULAYANKAVU.
P.O, PALAKKAD, PIN - 679337
3 AMESHNA MANOJ K
AGED 22 YEARS
D/O. MANOJ KUMAR P., PARAMBATH HOUSE, DIAMOND MUKK,
KADIRUR, THALASSERY, KANNUR DISTRICT, PIN - 670642
4 ABHIJITH .P. REJI
AGED 23 YEARS
S/O. REJI P.S., PEEDIKAKKUDIYIL HOUSE, KEEZHILLAM
P.O., KEEZHILLAM, ERNAKULAM DISTRICT, PIN - 683541
5 ABHINEETH. P
AGED 24 YEARS
S/O. AJITHKUMAR. P, PATHIRAMMANA HOUSE,
EDATHANATTUKARA. P.O., ALANALLUR VIA PALAKKAD, PIN -
678601
6 KEERTHI KRISHNA. T
AGED 25 YEARS
D/O. KRISHNA KUMAR T, THAMARASSERY HOUSE,
KOZHAKKOTTUR, AREEKODE, P.O., MALAPPURAM DISTRICT,
PIN - 673639
7 DEEPTHI. K.K
AGED 25 YEARS
D/O PRADEEP K.K, MADAYIL HOUSE , KARIYATHANKAVU.P.O,
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 17 -
BALUSSERI, KOZHIKODE, PIN - 673612
8 SARATH CHANDRAN.N.R
AGED 29 YEARS
S/O RAMACHANDRAN.N.K, NADUTHATTIL, KODIYADU, VAIKOM
P.O. KOTTAYAM DISTRICT, PIN - 686141
9 BHUVANESHWARY. A
AGED 26 YEARS
D/O K.R. SEETHALAKSHMI, MURUGAN ILLAM,
KUNNATHUPALAYAM ,THEKKEGRAMMAM, POST CHITTUR,
PALAKKAD DISTRICT, PIN - 678103
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI, REPRESENTED BY ITS
SECRETARY, PIN - 110058
4 THE PRINCIPAL
VISHNU AYURVEDA COLLEGE, KULAPPULLY, SHORNUR,
PALAKKAD DISTRICT, PIN - 679122
5 THE PRINCIPAL
AHALIA AYURVEDA MEDICAL COLLEGE, KOZHIPPRA, PALAKKAD,
PIN - 678557
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 18 -
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 19 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 23533 OF 2025
PETITIONERS:
1 ADITHY. H
AGED 25 YEARS
D/O. HARINDRANATH T.G., JAYASINDHU, PRA-77,
PAZHAVEEDU P.O., ALAPPUZHA, PIN - 688009
2 REVATHY
AGED 25 YEARS
D/O RAJEEV G, PARAMESWARA VILAS DR GK PILLAI ROAD,
PERUMBAVOOR, ERNAKULAM, PIN - 683542
3 ADVAIDH.V.T.K
AGED 23 YEARS
S/O. KANAKANANDAN V.T.R, VALIYAPURAKKAL THOTTUPURA
HOUSE, NATTIKA, THALIKKULAM THRISSUR DISTRICT, PIN -
680569
4 DHANAS DASAN
AGED 25 YEARS
S/O. DASAN, EYYAKKUNNEL HOUSE, ERUMATHALA P.O.,
CHUNANGAMVELI, ALUVA, ERNAKULAM DISTRICT, PIN -
683112
5 KRISHNAPRIYA. A
AGED 23 YEARS
AMMU NIVAS, NEAR ANGANAVADI, PADIYOTUCHAL, PAYYANUR,
KANNUR, PIN - 670307
6 ARJUNA.S.R
AGED 25 YEARS
D/O. RAMESAN N, NEDIYARAMBATH HOUSE , KAKKUR P.O,
NANMIDA VIA KOZHIKODE, PIN - 673613
BY ADVS.
SHRI.B.S.SIVAJI
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 20 -
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
SANTHIGIRI AYURVEDA MEDICAL COLLEGE, OLASSERY P.O.,
KODUMBU, PALAKKAD DISTRICT, PIN - 678551
5 THE PRINCIPAL
MVR AYURVEDA MEDICAL COLLEGE, PARASSINIKADAVU P.O.,
KANNUR, PIN - 670563
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SRI.BINNY THOMAS
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 21 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 19TH DAY OF DECEMBER 2025 / 28TH AGRAHAYANA, 1947
WP(C) NO. 24091 OF 2025
PETITIONERS:
1 BRINE GEORGE
AGED 28 YEARS
D/O. GEORGE V CHACKO, VALLIPARAMBIL HOUSE, PAYAM P O,
KOLLIKADAV ,IRITTY, KANNUR, PIN - 670704
2 SARANYA DINENDRAN
AGED 30 YEARS
D/O DINENDRAN M P, GAYATHRI HOUSE, PALLIYAMOOLA P O,
ALAVIL, KANNUR, PIN - 670008
3 LIJI.L.M
AGED 31 YEARS
D/O. MADHAVAN M (LATE), NIDUVOTTUPARA HOUSE, PERIYAR
P O, BEKAL FORT, KASARGOD, PIN - 671316
4 AVELIN RAMONA
AGED 31 YEARS
D/O. AUSTIN PEREIRA, OLIVE, CHELANNUR, KAKKUR P.O.,
KOZHIKODE DISTRICT, PIN - 673613
5 SABIN.M
AGED 26 YEARS
S/O MANOHARAN S, SAJIN NIVAS, CHERUKUNNAM,
VARKALA .P.O, THIRUVANANTHAPURAM, PIN - 695141
6 ANJANA.M
AGED 30 YEARS
D/O. UNNI MADHAVAN NAIR, PILATHOTTATHIL, KIZHAKKUMURI
P.O., KAKKADI, KOZHIKODE DISTRICT, PIN - 673611
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 22 -
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS
REGISTRAR., PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
3 NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE
JAWAHAR LAL NEHRU BHARTIYA CHIKITSA AYAM HOMEOPATHY
ANUSANDHAN BHAVAN, 61- 65, INSTITUTIONAL AREA,
JANAKPURI 'D'. BLOCK, NEW DELHI, REPRESENTED BY ITS
SECRETARY., PIN - 110058
4 THE PRINCIPAL
MVR AYURVEDA MEDICAL COLLEGE, PARASSINIKADAVU P.O.,
KANNUR, PIN - 670563
5 THE PRINCIPAL
PN PANICKER SOUHRUDA AYURVEDA MEDICAL COLLEGE,
PARAKKAL P.O., ANANDASRAM KANHANGAD, KANNUR DISTRICT,
PIN - 671531
6 THE PRINCIPAL
SANTHIGIRI AYURVEDA MEDICAL COLLEGE, OLASSERY P.O.,
KODUMBU (VIA), PALAKKAD DISTRICT, PIN - 678551
7 THE PRINCIPAL
KMCT AYURVEDA MEDICAL COLLEGE, MAMPATTA, KOOLIMAD,
MANASSERY, MUKKOM, PIN - 673602
BY ADVS.
SMT. O.M. SHALINA FOR DSGI.
SRI. M.S. KIRAN, SC.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH
SCIENCES
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.12.2025, ALONG WITH WP(C).22656/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No.22656 of 2025 & conn. Cases
2025:KER:98938
- 23 -
V. G. ARUN, J.
---------------------------------------------
W.P.(C.) Nos. 22656, 22589, 22676, 22892,
23441, 23445, 23485, 23533 & 24091 of 2025
---------------------------------------------
Dated, this the 19th day of December, 2025
JUDGMENT
These writ petitions are filed seeking the following reliefs;
"i) To declare that petitioners are eligible to appear for the Final Professional BAMS Degree (2012 & 2016 Scheme) Regular/Supplementary Examinations conducted by the 1st respondent University.
ii) To issue a writ of mandamus or direction, directing the respondents 1 & 2 to permit the petitioners to appear for the Final Professional BAMS Degree (2012 & 2016 Scheme) Regular/Supplementary Examinations July, 2025, to be held from 03.07.2025 onwards."
2. The essential facts are as under;
The petitioners are pursuing their studies for Bachelor of Ayurveda Medicine and Surgery (BAMS) Degree in different colleges affiliated to the Kerala University of Health Sciences.
All the petitioners passed the First and Second Professional BAMS Degree Examinations, but failed for some of the subjects W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 24 -
in the Third Professional BAMS Examination. As a result, the petitioners were disabled from appearing for the final professional BAMS Degree Regular/Supplementary Examination July 2025 scheduled to be held from 03.07.2025 onwards. On the strength of the interim orders passed by this Court, the petitioners wrote the Final Professional Examinations, but their results are not declared.
3. Learned counsel for the petitioners refers to the judgment in W.P.(C.) No.29326 of 2018 rendered in the case of identically placed students to contend that the University is bound to declare the result of the petitioners who have cleared all papers of the Third Professional Examinations by appearing for the Supplementary Examinations.
4. I heard the learned Standing Counsel for the 1 st respondent University also.
5. A perusal of the judgment in W.P.(C.) No.29326 of 2018 reveals that, after considering the difference between the regulations formulated by the Central Council of Indian Medicine and the 1st respondent University with respect to the eligibility for appearing for the Final Examination, this Court declared that the University can permit students who are yet to W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 25 -
clear papers of the Third Professional Examinations to appear for the Final Professional Examination, but the result of the Final Examination need be published only on clearing the failed papers of the Third Professional Examination. For convenience, the relevant portion of the judgment is extracted below;
"This Court is of the view that the Regulations of the University can be safeguarded by allowing the students to write the final examination without clearing the previous examination. However, the University need not release such results unless the students clear the previous examinations. This is the possible reconciliation between the two Regulations to maintain higher standard and the purpose for which such Regulation is formulated by the University. Therefore, the University can permit such students to appear for the final year provisional examination without clearing the previous examination and the University need to publish such results only along with the clearing of the previous examination. This would be more practical and convenient for the University as well, otherwise the University has to keep hold on such examination which may result in unforeseen consequences as well. If that be so, in the light of the CCIM Regulations, the students may be W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 26 -
permitted to appear for the examination on condition that the results will not be declared without clearing the previous year examination."
Being in respectful agreement with the findings above, the writ petitions are disposed of by directing the 1 st respondent to publish the Final Professional BAMS Degree Examination results of those petitioners who have cleared all papers of the First, Second and Third Professional BAMS Degree Examinations.
Sd/-
V. G. ARUN JUDGE SKP W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 27 -
APPENDIX OF WP(C) NO. 22656 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018 Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.11.2024 IN WP(C) NO. 38951 OF 2024 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 01.07.2025 IN W.P.(C) NO.22656/2025 Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 4TH APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 8TH APPLICANT Exhibit P9 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 28 -
APPENDIX OF WP(C) NO. 22589 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018 Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.11.2024 IN WP(C) NO. 38951 OF 2024 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.23445/2025. Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 1ST APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 3RD APPLICANT Exhibit P9 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 5TH APPLICANT Exhibit P10 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 29 -
APPENDIX OF WP(C) NO. 22676 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018 Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 01.07.2025 IN W.P.(C) NO.22676/2025. Exhibit P6 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 5TH APPLICANT.
Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 6TH APPLICANT.
Exhibit P8 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 30 -
APPENDIX OF WP(C) NO. 22892 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 ISSUED BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018 Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 13.11.2024 IN WP(C) NO. 38951 OF 2024 Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.22892/2025. Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 1ST APPLICANT.
Exhibit P8 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 3RD APPLICANT.
Exhibit P9 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 5TH APPLICANT.
Exhibit P10 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 6TH APPLICANT.
Exhibit P11 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 7TH W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 31 -
APPLICANT.
Exhibit P12 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 10TH APPLICANT.
Exhibit P13 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 32 -
APPENDIX OF WP(C) NO. 23441 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.23445/2025 Exhibit P5 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 4TH APPLICANT Exhibit P6 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 5TH APPLICANT.
Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 6TH APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 7TH APPLICANT Exhibit P9 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 8TH APPLICANT Exhibit P10 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 33 -
EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 34 -
APPENDIX OF WP(C) NO. 23445 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 BY 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.23445/2025 Exhibit P5 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 1ST APPLICANT Exhibit P6 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 2ND APPLICANT Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 3RD APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 4TH APPLICANT Exhibit P9 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 35 -
APPENDIX OF WP(C) NO. 23485 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.23485/2025 Exhibit P5 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 1ST APPLICANT Exhibit P6 TTRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 6TH APPLICANT Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 7TH APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 36 -
APPENDIX OF WP(C) NO. 23533 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 BY 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 27/09/2018 IN W.P.(C) NO.29326/2018 Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P.(C) NO.23533/2025 Exhibit P6 TRUE COPY OF THE TRIE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 3RD APPLICANT Exhibit P7 TRUE COPY OF THE EXAMINATION RESULTS OF THIRD PROFESSIONAL BAMS SUPPLEMENTARY EXAMINATION PUBLISHED BY THE UNIVERSITY ON 01.12.2025 WITH RESPECT TO THE 5TH APPLICANT Exhibit P8 TRUE COPY OF THE EXAMINATION NOTIFICATION NO.2025/41028/EX AYS - A4/KUHS (2) DATED 24.11.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE (2012 & 2016 SCHEME) SUPPLEMENTARY EXAMINATIONS JANUARY, 2026 TO BE HELD FROM 13.01.2026 ONWARDS.
RESPONDENTS' EXHIBITS: NIL W.P.(C.) No.22656 of 2025 & conn. Cases 2025:KER:98938
- 37 -
APPENDIX OF WP(C) NO. 24091 OF 2025 PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO.2025/803/EX AYS-A4/KUHS(2) DATED 17.05.2025 FOR THE FINAL PROFESSIONAL BAMS DEGREE REGULAR/SUPPLEMENTARY EXAMINATIONS, JULY 2025 TO BE HELD FROM 03.07.2025 BY THE 2ND RESPONDENT.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE INDIAN MEDICINE CENTRAL COUNCIL (MINIMUM STANDARDS OF EDUCATION IN INDIAN MEDICINE) AMENDMENT REGULATIONS, 2016 PUBLISHED AS PER NOTIFICATION DATED 07.11.2016 Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE KUHS BAMS COURSE REGULATION 2016 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 26.06.2025 IN W.P(C) NO. 23445/2025 RESPONDENTS' EXHIBITS: NIL TRUE COPY P.A. TO JUDGE