Bombay High Court
Ku. Kunda Ramkrishna Shete (Mrs. Kunda ... vs State Of Maha. Thr. Secretary, Ministry ... on 27 November, 2018
Bench: Ravi K. Deshpande, Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6133 OF 2018
Ku. Kunda Ramkrishna Shete (mrs. Kunda ....Petitioner
Jagdish Hajare)
V/S
State Of Maha. Thr. Secretary, Ministry Of ....Respondent
Tribal Welfare And Social Justice Dept., Mumbai And Ors Narayan Chandrashekhar Phadnis Kunal Kranti Nalamwar For Petitioner Copy Served To G.p. For R-1 & 2 For Respondent CORAM : RAVI K. DESHPANDE & VINAY JOSHI, JJ DATE : 27th November, 2018 P.C. :
By Consent. S.O. to 3 weeks.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 27/11/2018 ::: Downloaded on - 28/11/2018 02:13:21 :::