Andhra Pradesh High Court - Amravati
Datla Venkata Rambabu Raj Dvr Raju Died vs Dammalapati Satyanarayana on 1 August, 2025
4 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: A.S.No.650 of 2013 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
14. 01.08.2025 SV,J I.A.No.4 of 2025 Sri M. Radha Krishna, learned counsel appearing for the petitioners/appellants, submits that he intends to not press the application and the same is endorsed on the application.
In view of the above, I.A.No.4 of 2025 is dismissed as not pressed.
A.S.No.650 of 2013 Sri M. Radha Krishna, learned counsel appearing for the appellants submits that he filed paper book before the Registry and seeks time.
Since the paper book is ready, both the learned counsel are directed to get ready by the next date of adjournment.
List the matter on 21.08.2025 under the caption for 'final hearing'.
_____ SV,J KNN