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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(1)(a) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

(a)enter and inspect any building at any time between sunrise and sunset or authorise any officer subordinate to him to so enter and inspect any building: