Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] Union of India - Subsection Section 1A(11) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (11)"combination carrier" means a ship designed to carry either oil or solid cargoes in bulk;
