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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(2)(b) in The Calcutta Improvement Act, 1911

(b)in the event of illness or for occasional absence from Calcutta of the Chairman or the Secretary to the Board, by the Secretary to the Board or the Chairman, as the case may be and by the Financial Adviser and Chief Accounts Officer of the Board.