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Jammu & Kashmir High Court - Srinagar Bench

State Through Sr. Sp Of Police vs Mohammad Jammal Magray And Anr on 28 April, 2022

                                                    S. No. 12
                                                    Regular List
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
               AT SRINAGAR

                           CrlA (AS) 6/2021

State through Sr. SP of Police.                           ...Petitioner(s)

                         Through:     Mr. Sheeraz, Court Parokar on
                                      behalf of Ms. Asifa Padroo, AAG
                   V/s

Mohammad Jammal Magray and Anr.
                                                          ..Respondent(s)
                         Through:     Mr. Nayeem Kamli, Adv.

CORAM:
                          REGISTRAR JUDICIAL

                              ORDER

28.04.2022 In pursuance of registered notices issued to respondents on 23.03.2022, Mr. Nayeem Kamli, advocate appeared on behalf of respondents and has filed power of attorney on their behalf.

Concerned to reflect the name of the counsel for respondents in the cause list.

List before Hon'ble court on 19.05.2022.

(REGISTRAR JUDICIAL) SRINAGAR 28.04.2022 Mubashir