Jammu & Kashmir High Court - Srinagar Bench
State Through Sr. Sp Of Police vs Mohammad Jammal Magray And Anr on 28 April, 2022
S. No. 12
Regular List
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CrlA (AS) 6/2021
State through Sr. SP of Police. ...Petitioner(s)
Through: Mr. Sheeraz, Court Parokar on
behalf of Ms. Asifa Padroo, AAG
V/s
Mohammad Jammal Magray and Anr.
..Respondent(s)
Through: Mr. Nayeem Kamli, Adv.
CORAM:
REGISTRAR JUDICIAL
ORDER
28.04.2022 In pursuance of registered notices issued to respondents on 23.03.2022, Mr. Nayeem Kamli, advocate appeared on behalf of respondents and has filed power of attorney on their behalf.
Concerned to reflect the name of the counsel for respondents in the cause list.
List before Hon'ble court on 19.05.2022.
(REGISTRAR JUDICIAL) SRINAGAR 28.04.2022 Mubashir