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[Cites 0, Cited by 0] [Section 290(1)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(1)(l) in The Companies Act, 2013

(l)to obtain any professional assistance from any person or appoint any professional, in discharge of his duties, obligations and responsibilities and for protection of the assets of the company, appoint an agent to do any business which the Company Liquidator is unable to do himself;