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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(4)(a) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(a)the Government servant attends during vacation any special course of study or practical training under the direction of the Government or the authority competent to grant leave, as the case may be; or