Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in The Rajasthan Laws (Application to Sirohi) Act, 1953

10. The Rajasthan Revenue Courts (Designation) Ordinance (No. XXXVI of 1949).