Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(1)(ix) in The Delhi and Ajmer Merwara Land Development Act, 1948 (ix)cultivation of land lying uncultivated owing to the negligence or incapacity or absence of the owner;