Supreme Court - Daily Orders
Bhupinder Singh vs Unitech Ltd on 11 December, 2024
Bench: Surya Kant, Dipankar Datta
ITEM NO.81 COURT NO.3 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10856/2016
BHUPINDER SINGH Appellant(s)
VERSUS
UNITECH LTD. Respondent(s)
(IA No.76055/2019 - APPLICATION FOR PERMISSION, IA No.197127/2022 -
APPLICATION FOR PERMISSION, IA No.137045/2024 - APPLICATION FOR
PERMISSION, IA No. 106211/2024 - APPLICATION FOR PERMISSION, IA
No.143717/2022 - APPLICATION FOR PERMISSION, IA No. 35126/2021 -
APPLICATION FOR PERMISSION, IA No. 158167/2021 - APPLICATION FOR
PERMISSION, IA No. 155305/2022 - APPLICATION FOR PERMISSION, IA
No.33906/2022 - APPLICATION FOR PERMISSION, IA No. 160626/2023 -
APPLICATION FOR SUBSTITUTION, IA No. 108881/2024 - APPLICATION FOR
TAKING ON RECORD, IA No. 108879/2024 - APPLICATION FOR TAKING ON
RECORD, IA No. 77795/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
No.102847/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 108201/2019
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 12105/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.79813/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.141664/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.241957/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.27263/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.71283/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.90841/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.96264/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.249112/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.68319/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.152414/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.97388/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No.192119/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 210625/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 262717/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 49835/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 159386/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 249056/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 1580/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 77599/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 103154/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 118418/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 131930/2019 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 161365/2022 - APPROPRIATE
ORDERS/DIRECTIONS,
Signature Not Verified
IA No. 20464/2023 - APPROPRIATE
ORDERS/DIRECTIONS,
Digitally signed by
ARJUN BISHT
Date: 2024.12.13
IA No. 80954/2020 - APPROPRIATE
ORDERS/DIRECTIONS,
17:04:55 IST
Reason: IA No. 95718/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 158356/2023 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 6512/2021 - APPROPRIATE
1
ORDERS/DIRECTIONS, IA No. 33922/2021 - APPROPRIATE
ORDERS/DIRECTIONS
IA No. 46675/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 27249/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 81663/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 198813/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 243142/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 261396/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 29516/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 167501/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49978/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 59883/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 77482/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 117101/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 171200/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 205642/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1346/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 197676/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 241599/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 152952/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1522/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 163215/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 150366/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 199169/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 79922/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 136530/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 195977/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1258/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 46616/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 55062/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 81388/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 95906/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 100079/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 158534/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 116432/2021 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 151402/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 268643/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 286583/2024 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 52822/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 73548/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 93117/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 164059/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 219762/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 34165/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 50706/2021 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 128541/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 229159/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 132288/2021 - APPROPRIATE ORDERS/DIRECTIONS
2
IA No. 258470/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 94821/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 103040/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 126833/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 17934/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 186776/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 197133/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 52610/2023 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 19384/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 268511/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 4160/2024 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 257541/2024 - APPROPRIATE ORDERS/DIRECTIONS
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IA No. 169358/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 28098/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 50055/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 78688/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 39936/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 50683/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 39966/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51951/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 77542/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 204633/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 147410/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 285819/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 9494/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 48556/2020 - CLARIFICATION/DIRECTION
IA No. 78478/2020 - CLARIFICATION/DIRECTION
IA No. 212964/2023 - CLARIFICATION/DIRECTION
IA No. 2909/2024 - CLARIFICATION/DIRECTION
IA No. 104016/2021 - CLARIFICATION/DIRECTION
IA No. 214425/2024 - CLARIFICATION/DIRECTION
IA No. 76050/2019 - CLARIFICATION/DIRECTION
IA No. 168590/2019 - CLARIFICATION/DIRECTION
IA No. 70755/2020 - CLARIFICATION/DIRECTION
IA No. 59150/2023 - CLARIFICATION/DIRECTION
IA No. 82153/2023 - CLARIFICATION/DIRECTION
IA No. 100111/2023 - CLARIFICATION/DIRECTION
IA No. 17598/2021 - CLARIFICATION/DIRECTION
IA No. 174788/2023 - CLARIFICATION/DIRECTION
IA No. 68008/2021 - CLARIFICATION/DIRECTION
IA No. 109180/2021 - CLARIFICATION/DIRECTION
IA No. 124369/2021 - CLARIFICATION/DIRECTION
IA No. 273399/2024 - CLARIFICATION/DIRECTION
IA No. 162468/2021 - CLARIFICATION/DIRECTION
IA No. 173950/2022 - CLARIFICATION/DIRECTION
IA No. 70286/2020 - CLARIFICATION/DIRECTION
3
IA No. 37889/2023 - CLARIFICATION/DIRECTION
IA No. 96310/2023 - CLARIFICATION/DIRECTION
IA No. 213835/2024 - CLARIFICATION/DIRECTION
IA No. 62950/2022 - CLARIFICATION/DIRECTION
IA No. 7962/2020 - CLARIFICATION/DIRECTION
IA No. 196017/2022 - CLARIFICATION/DIRECTION
IA No. 46201/2024 - CLARIFICATION/DIRECTION
IA No. 213623/2024 - CLARIFICATION/DIRECTION
IA No. 163357/2018 - CLARIFICATION/DIRECTION
IA No. 113018/2022 - CLARIFICATION/DIRECTION
IA No. 127532/2019 - CLARIFICATION/DIRECTION
IA No. 161354/2022 - CLARIFICATION/DIRECTION
IA No. 76051/2020 - CLARIFICATION/DIRECTION
IA No. 7952/2020 - CLARIFICATION/DIRECTION
IA No. 57053/2020 - CLARIFICATION/DIRECTION
IA No. 90523/2020 - CLARIFICATION/DIRECTION
IA No. 195495/2023 - CLARIFICATION/DIRECTION
IA No. 243666/2023 - CLARIFICATION/DIRECTION
IA No. 46183/2024 - CLARIFICATION/DIRECTION
IA No. 80010/2024 - CLARIFICATION/DIRECTION
IA No. 149507/2024 - CLARIFICATION/DIRECTION
IA No. 104097/2021 - CLARIFICATION/DIRECTION
IA No. 213483/2024 - CLARIFICATION/DIRECTION
IA No. 170476/2021 - CLARIFICATION/DIRECTION
IA No. 143332/2019 - CLARIFICATION/DIRECTION
IA No. 72559/2022 - CLARIFICATION/DIRECTION
IA No. 104217/2022 - CLARIFICATION/DIRECTION
IA No. 48563/2020 - CLARIFICATION/DIRECTION
IA No. 92702/2023 - CLARIFICATION/DIRECTION
IA No. 175971/2023 - CLARIFICATION/DIRECTION
IA No. 195481/2023 - CLARIFICATION/DIRECTION
IA No. 108721/2024 - CLARIFICATION/DIRECTION
IA No. 129725/2021 - CLARIFICATION/DIRECTION
IA No. 267388/2024 - CLARIFICATION/DIRECTION
IA No. 162477/2021 - CLARIFICATION/DIRECTION
IA No. 112988/2022 - DOCUMENT TAKEN ON RECORD
IA No. 134992/2020 - EARLY HEARING APPLICATION
IA No. 55971/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 33893/2021 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 29517/2022 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 49981/2020 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 152953/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 103121/2022 - EXEMPTION FROM FILING AFFIDAVIT
4
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IA No. 100080/2021 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 62896/2022 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 48572/2020 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 80873/2020 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 48564/2020 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 96267/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 104017/2021 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 70756/2020 - EXEMPTION FROM PAYING COURT FEE
IA No. 55981/2020 - EXEMPTION FROM PAYING COURT FEE
IA No. 70925/2024 - EXEMPTION FROM PERSONAL APPEARANCE
IA No. 185449/2018 - EXTENSION OF TIME
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IA No. 3/2016 - EXTENSION OF TIME
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IA No. 90838/2021 - INTERVENTION/IMPLEADMENT
8
IA No. 198814/2024 - INTERVENTION/IMPLEADMENT
IA No. 261621/2024 - INTERVENTION/IMPLEADMENT
IA No. 153005/2021 - INTERVENTION/IMPLEADMENT
IA No. 78810/2022 - INTERVENTION/IMPLEADMENT
IA No. 133092/2022 - INTERVENTION/IMPLEADMENT
IA No. 168586/2019 - INTERVENTION/IMPLEADMENT
IA No. 152397/2022 - INTERVENTION/IMPLEADMENT
IA No. 120210/2023 - INTERVENTION/IMPLEADMENT
IA No. 21735/2021 - INTERVENTION/IMPLEADMENT
IA No. 192118/2023 - INTERVENTION/IMPLEADMENT
IA No. 33223/2021 - INTERVENTION/IMPLEADMENT
IA No. 33812/2021 - INTERVENTION/IMPLEADMENT
IA No. 262385/2023 - INTERVENTION/IMPLEADMENT
IA No. 1347/2024 - INTERVENTION/IMPLEADMENT
IA No. 96157/2021 - INTERVENTION/IMPLEADMENT
IA No. 124834/2024 - INTERVENTION/IMPLEADMENT
IA No. 159379/2024 - INTERVENTION/IMPLEADMENT
IA No. 145310/2021 - INTERVENTION/IMPLEADMENT
IA No. 1579/2022 - INTERVENTION/IMPLEADMENT
IA No. 185446/2018 - INTERVENTION/IMPLEADMENT
IA No. 70267/2019 - INTERVENTION/IMPLEADMENT
IA No. 78690/2022 - INTERVENTION/IMPLEADMENT
IA No. 103288/2019 - INTERVENTION/IMPLEADMENT
IA No. 131928/2019 - INTERVENTION/IMPLEADMENT
IA No. 137394/2022 - INTERVENTION/IMPLEADMENT
IA No. 150368/2022 - INTERVENTION/IMPLEADMENT
IA No. 37888/2023 - INTERVENTION/IMPLEADMENT
IA No. 157840/2023 - INTERVENTION/IMPLEADMENT
IA No. 21696/2021 - INTERVENTION/IMPLEADMENT
IA No. 182946/2023 - INTERVENTION/IMPLEADMENT
IA No. 33213/2021 - INTERVENTION/IMPLEADMENT
IA No. 33692/2021 - INTERVENTION/IMPLEADMENT
IA No. 81660/2021 - INTERVENTION/IMPLEADMENT
IA No. 145094/2021 - INTERVENTION/IMPLEADMENT
IA No. 29514/2022 - INTERVENTION/IMPLEADMENT
IA No. 29729/2019 - INTERVENTION/IMPLEADMENT
IA No. 100828/2019 - INTERVENTION/IMPLEADMENT
IA No. 103115/2022 - INTERVENTION/IMPLEADMENT
IA No. 137349/2022 - INTERVENTION/IMPLEADMENT
IA No. 7960/2020 - INTERVENTION/IMPLEADMENT
IA No. 32776/2020 - INTERVENTION/IMPLEADMENT
IA No. 59094/2020 - INTERVENTION/IMPLEADMENT
IA No. 93141/2023 - INTERVENTION/IMPLEADMENT
IA No. 80947/2020 - INTERVENTION/IMPLEADMENT
IA No. 157823/2023 - INTERVENTION/IMPLEADMENT
IA No. 21684/2021 - INTERVENTION/IMPLEADMENT
IA No. 181233/2023 - INTERVENTION/IMPLEADMENT
IA No. 29941/2021 - INTERVENTION/IMPLEADMENT
IA No. 33676/2021 - INTERVENTION/IMPLEADMENT
IA No. 33917/2021 - INTERVENTION/IMPLEADMENT
IA No. 261874/2023 - INTERVENTION/IMPLEADMENT
IA No. 55103/2024 - INTERVENTION/IMPLEADMENT
IA No. 191270/2024 - INTERVENTION/IMPLEADMENT
9
IA No. 139157/2021 - INTERVENTION/IMPLEADMENT
IA No. 76129/2022 - INTERVENTION/IMPLEADMENT
IA No. 117154/2019 - INTERVENTION/IMPLEADMENT
IA No. 113000/2022 - INTERVENTION/IMPLEADMENT
IA No. 137345/2022 - INTERVENTION/IMPLEADMENT
IA No. 153933/2019 - INTERVENTION/IMPLEADMENT
IA No. 76050/2020 - INTERVENTION/IMPLEADMENT
IA No. 109760/2023 - INTERVENTION/IMPLEADMENT
IA No. 156898/2023 - INTERVENTION/IMPLEADMENT
IA No. 29939/2021 - INTERVENTION/IMPLEADMENT
IA No. 33592/2021 - INTERVENTION/IMPLEADMENT
IA No. 55052/2021 - INTERVENTION/IMPLEADMENT
IA No. 95904/2021 - INTERVENTION/IMPLEADMENT
IA No. 116430/2021 - INTERVENTION/IMPLEADMENT
IA No. 151401/2021 - INTERVENTION/IMPLEADMENT
IA No. 286580/2024 - INTERVENTION/IMPLEADMENT
IA No. 76105/2022 - INTERVENTION/IMPLEADMENT
IA No. 137342/2022 - INTERVENTION/IMPLEADMENT
IA No. 7950/2020 - INTERVENTION/IMPLEADMENT
IA No. 28646/2023 - INTERVENTION/IMPLEADMENT
IA No. 93115/2023 - INTERVENTION/IMPLEADMENT
IA No. 129080/2020 - INTERVENTION/IMPLEADMENT
IA No. 29922/2021 - INTERVENTION/IMPLEADMENT
IA No. 195494/2023 - INTERVENTION/IMPLEADMENT
IA No. 33901/2021 - INTERVENTION/IMPLEADMENT
IA No. 243663/2023 - INTERVENTION/IMPLEADMENT
IA No. 34164/2021 - INTERVENTION/IMPLEADMENT
IA No. 50704/2021 - INTERVENTION/IMPLEADMENT
IA No. 53269/2021 - INTERVENTION/IMPLEADMENT
IA No. 75768/2021 - INTERVENTION/IMPLEADMENT
IA No. 108814/2024 - INTERVENTION/IMPLEADMENT
IA No. 100070/2021 - INTERVENTION/IMPLEADMENT
IA No. 149504/2024 - INTERVENTION/IMPLEADMENT
IA No. 171096/2024 - INTERVENTION/IMPLEADMENT
IA No. 131367/2021 - INTERVENTION/IMPLEADMENT
IA No. 44080/2022 - INTERVENTION/IMPLEADMENT
IA No. 126831/2019 - INTERVENTION/IMPLEADMENT
IA No. 136897/2022 - INTERVENTION/IMPLEADMENT
IA No. 143330/2019 - INTERVENTION/IMPLEADMENT
IA No. 193610/2019 - INTERVENTION/IMPLEADMENT
IA No. 153915/2022 - INTERVENTION/IMPLEADMENT
IA No. 55978/2020 - INTERVENTION/IMPLEADMENT
IA No. 197129/2022 - INTERVENTION/IMPLEADMENT
IA No. 72010/2020 - INTERVENTION/IMPLEADMENT
IA No. 79842/2020 - INTERVENTION/IMPLEADMENT
IA No. 104509/2023 - INTERVENTION/IMPLEADMENT
IA No. 141680/2023 - INTERVENTION/IMPLEADMENT
IA No. 29915/2021 - INTERVENTION/IMPLEADMENT
IA No. 33378/2021 - INTERVENTION/IMPLEADMENT
IA No. 213132/2023 - INTERVENTION/IMPLEADMENT
IA No. 33898/2021 - INTERVENTION/IMPLEADMENT
IA No. 242569/2023 - INTERVENTION/IMPLEADMENT
IA No. 34099/2021 - INTERVENTION/IMPLEADMENT
10
IA No. 4142/2024 - INTERVENTION/IMPLEADMENT
IA No. 94412/2021 - INTERVENTION/IMPLEADMENT
IA No. 215479/2024 - INTERVENTION/IMPLEADMENT
IA No. 68334/2022 - INTERVENTION/IMPLEADMENT
IA No. 16860/2019 - INTERVENTION/IMPLEADMENT
IA No. 48514/2021 - MODIFICATION OF COURT ORDER
IA No. 172293/2022 - MODIFICATION OF COURT ORDER
IA No. 15360/2022 - MODIFICATION OF COURT ORDER
IA No. 62276/2023 - MODIFICATION OF COURT ORDER
IA No. 265325/2023 - PERMISSION TO ADD FURTHER ADDITIONAL PRAYERS
IN THE APPLICATION FOR DIRECTION
IA No. 48542/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 10075/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 50725/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 172305/2022 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 186764/2022 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 129480/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 133550/2022 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 64112/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
35911/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 91481/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 90527/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 60531/2022 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
176991/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 213941/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 42854/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA
No.105841/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION, IA
No. 230693/2023 - PERMISSION TO FILE APPLICATION FOR DIRECTION, IA
No. 261877/2023 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 261059/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 108815/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 173368/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 138143/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 167411/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 5463/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS
IA No. 103803/2023 - RECALLING THE COURTS ORDER
IA No. 210624/2023 - RECALLING THE COURTS ORDER
IA No. 268172/2024 - RECALLING THE COURTS ORDER
IA No. 271490/2024 - RECOVERY OF THE AMOUNT
IA No. 65400/2020 - WITHDRAWAL OF CASE / APPLICATION
IA No. 67009/2020 - WITHDRAWAL OF CASE / APPLICATION
IA No. 54898/2023 - WITHDRAWAL OF CASE / APPLICATION)
WITH
C.A. No. 10851/2016 (XVII-A)
(IA No. 33331/2019 - APPLICATION FOR PERMISSION
IA No. 21448/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 88210/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 17367/2019 - APPROPRIATE ORDERS/DIRECTIONS
11
IA No. 25345/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 180925/2018 - CLARIFICATION/DIRECTION
IA No. 23396/2018 - CLARIFICATION/DIRECTION
IA No. 163362/2018 - CLARIFICATION/DIRECTION
IA No. 173263/2018 - CLARIFICATION/DIRECTION
IA No. 178091/2018 - CLARIFICATION/DIRECTION
IA No. 20799/2019 - CLARIFICATION/DIRECTION
IA No. 95716/2019 - CLARIFICATION/DIRECTION
IA No. 138022/2018 - CLARIFICATION/DIRECTION
IA No. 29665/2019 - CLARIFICATION/DIRECTION
IA No. 95478/2019 - CLARIFICATION/DIRECTION
IA No. 74496/2019 - CLARIFICATION/DIRECTION
IA No. 174746/2018 - CLARIFICATION/DIRECTION
IA No. 106922/2023 - CLARIFICATION/DIRECTION
IA No. 33335/2019 - CONDONATION OF DELAY IN FILING
IA No. 69785/2018 - EXEMPTION FROM FILING O.T.
IA No. 3/2016 - EXTENSION OF TIME
IA No. 89520/2018 - I.A. FOR DIRECTION
IA No. 129613/2018 - INTERVENTION APPLICATION
IA No. 167212/2018 - INTERVENTION APPLICATION
IA No. 174737/2018 - INTERVENTION APPLICATION
IA No. 11894/2019 - INTERVENTION APPLICATION
IA No. 25344/2019 - INTERVENTION APPLICATION
IA No. 51916/2019 - INTERVENTION APPLICATION
IA No. 49108/2018 - INTERVENTION APPLICATION
IA No. 117001/2018 - INTERVENTION APPLICATION
IA No. 167201/2018 - INTERVENTION APPLICATION
IA No. 86677/2018 - INTERVENTION APPLICATION
IA No. 157828/2018 - INTERVENTION APPLICATION
IA No. 171221/2018 - INTERVENTION APPLICATION
IA No. 29804/2019 - INTERVENTION APPLICATION
IA No. 176820/2018 - INTERVENTION APPLICATION
IA No. 66018/2018 - INTERVENTION APPLICATION
IA No. 138019/2018 - INTERVENTION APPLICATION
IA No. 175615/2018 - INTERVENTION APPLICATION
IA No. 106916/2023 - INTERVENTION/IMPLEADMENT
IA No. 173821/2018 - INTERVENTION/IMPLEADMENT
IA No. 180923/2018 - INTERVENTION/IMPLEADMENT
IA No. 21446/2019 - INTERVENTION/IMPLEADMENT
IA No. 33334/2019 - INTERVENTION/IMPLEADMENT
IA No. 88209/2020 - INTERVENTION/IMPLEADMENT
IA No. 23393/2018 - INTERVENTION/IMPLEADMENT
IA No. 173262/2018 - INTERVENTION/IMPLEADMENT
IA No. 137977/2019 - INTERVENTION/IMPLEADMENT
IA No. 145062/2018 - INTERVENTION/IMPLEADMENT
IA No. 178089/2018 - INTERVENTION/IMPLEADMENT
IA No. 20786/2019 - INTERVENTION/IMPLEADMENT
IA No. 69781/2018 - INTERVENTION/IMPLEADMENT
IA No. 168480/2018 - INTERVENTION/IMPLEADMENT
IA No. 168472/2018 - INTERVENTION/IMPLEADMENT
IA No. 29663/2019 - INTERVENTION/IMPLEADMENT
IA No. 136620/2018 - INTERVENTION/IMPLEADMENT
IA No. 168465/2018 - INTERVENTION/IMPLEADMENT
12
IA No. 17366/2019 - INTERVENTION/IMPLEADMENT
IA No. 74495/2019 - INTERVENTION/IMPLEADMENT
IA No. 49501/2018 - INTERVENTION/IMPLEADMENT
IA No. 17369/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 2/2016 - PERMISSION TO FILE ANNEXURES)
C.A. No. 9391-9404/2017 (XVII-A)
(IA No. 62370/2023 - APPLICATION FOR PERMISSION
IA No. 96103/2023 - APPLICATION FOR PERMISSION
IA No. 62339/2023 - APPLICATION FOR PERMISSION
IA No. 60512/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 62342/2023 - EXEMPTION FROM FILING ANNEXTURES
IA No. 67730/2023 - EXEMPTION FROM FILING ANNEXTURES
IA No. 66220/2023 - EXEMPTION FROM FILING ANNEXTURES
IA No. 62372/2023 - EXEMPTION FROM FILING ANNEXTURES
IA No. 98431/2017 - INTERVENTION/IMPLEADMENT
IA No. 96100/2023 - REFUND OF COST/Court Fee
IA No. 67725/2023 - REFUND OF COST/Court Fee
IA No. 66198/2023 - REFUND OF COST/Court Fee)
SLP(Crl) No. 5978-5979/2017 (II-C)
(IA No. 73474/2017 - APPLICATION FOR EXEMPTION FROM FILING
CERTIFIED AS WELL AS ORDINARY PLAIN COPY OF THE IMPUGNED ORDER
IA No. 108673/2020 - APPLICATION FOR SUBSTITUTION
IA No. 4543/2018 - APPLICATION FOR SUBSTITUTION
IA No. 50993/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 178594/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 62687/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 144618/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 160828/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 32223/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 85172/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 87314/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166350/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 107358/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 22112/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 186266/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 27782/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 94991/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 139538/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 106597/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 130551/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 42735/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 19287/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 27780/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49475/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 102131/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 20867/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 42731/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 80849/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 60286/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 25814/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 152736/2022 - APPROPRIATE ORDERS/DIRECTIONS
13
IA No. 258363/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 55294/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105983/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 185707/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 115357/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 53217/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 255269/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 128951/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 78602/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105977/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 22694/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 59505/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51000/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 128905/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 55250/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 123121/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 97711/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105644/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 46262/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 38186/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 7750/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 78484/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 1609/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 77981/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 97705/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 105639/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 189570/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 90234/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 42065/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 113585/2018 - CLARIFICATION/DIRECTION
IA No. 115153/2018 - CLARIFICATION/DIRECTION
IA No. 53027/2019 - CLARIFICATION/DIRECTION
IA No. 115336/2017 - CLARIFICATION/DIRECTION
IA No. 137527/2017 - CLARIFICATION/DIRECTION
IA No. 10504/2020 - CLARIFICATION/DIRECTION
IA No. 28477/2020 - CLARIFICATION/DIRECTION
IA No. 62412/2018 - CLARIFICATION/DIRECTION
IA No. 65078/2020 - CLARIFICATION/DIRECTION
IA No. 88565/2018 - CLARIFICATION/DIRECTION
IA No. 35047/2021 - CLARIFICATION/DIRECTION
IA No. 53761/2022 - CLARIFICATION/DIRECTION
IA No. 126407/2018 - CLARIFICATION/DIRECTION
IA No. 134982/2018 - CLARIFICATION/DIRECTION
IA No. 140188/2018 - CLARIFICATION/DIRECTION
IA No. 148956/2018 - CLARIFICATION/DIRECTION
IA No. 166101/2018 - CLARIFICATION/DIRECTION
IA No. 95023/2019 - CLARIFICATION/DIRECTION
IA No. 105206/2019 - CLARIFICATION/DIRECTION
IA No. 368/2018 - CLARIFICATION/DIRECTION
IA No. 10501/2020 - CLARIFICATION/DIRECTION
IA No. 65076/2020 - CLARIFICATION/DIRECTION
IA No. 72036/2018 - CLARIFICATION/DIRECTION
IA No. 72212/2018 - CLARIFICATION/DIRECTION
14
IA No. 81402/2018 - CLARIFICATION/DIRECTION
IA No. 94632/2018 - CLARIFICATION/DIRECTION
IA No. 98455/2018 - CLARIFICATION/DIRECTION
IA No. 115452/2018 - CLARIFICATION/DIRECTION
IA No. 134971/2018 - CLARIFICATION/DIRECTION
IA No. 121642/2017 - CLARIFICATION/DIRECTION
IA No. 63400/2019 - CLARIFICATION/DIRECTION
IA No. 78763/2019 - CLARIFICATION/DIRECTION
IA No. 137522/2017 - CLARIFICATION/DIRECTION
IA No. 137547/2017 - CLARIFICATION/DIRECTION
IA No. 105199/2019 - CLARIFICATION/DIRECTION
IA No. 113770/2019 - CLARIFICATION/DIRECTION
IA No. 29029/2018 - CLARIFICATION/DIRECTION
IA No. 45689/2018 - CLARIFICATION/DIRECTION
IA No. 10488/2020 - CLARIFICATION/DIRECTION
IA No. 66139/2020 - CLARIFICATION/DIRECTION
IA No. 72035/2018 - CLARIFICATION/DIRECTION
IA No. 104442/2020 - CLARIFICATION/DIRECTION
IA No. 98452/2018 - CLARIFICATION/DIRECTION
IA No. 86305/2017 - CLARIFICATION/DIRECTION
IA No. 104330/2023 - CLARIFICATION/DIRECTION
IA No. 148645/2018 - CLARIFICATION/DIRECTION
IA No. 165205/2018 - CLARIFICATION/DIRECTION
IA No. 34210/2019 - CLARIFICATION/DIRECTION
IA No. 78609/2019 - CLARIFICATION/DIRECTION
IA No. 104379/2019 - CLARIFICATION/DIRECTION
IA No. 113764/2019 - CLARIFICATION/DIRECTION
IA No. 43789/2018 - CLARIFICATION/DIRECTION
IA No. 63414/2018 - CLARIFICATION/DIRECTION
IA No. 72196/2018 - CLARIFICATION/DIRECTION
IA No. 104437/2020 - CLARIFICATION/DIRECTION
IA No. 85479/2018 - CLARIFICATION/DIRECTION
IA No. 104324/2023 - CLARIFICATION/DIRECTION
IA No. 115449/2018 - CLARIFICATION/DIRECTION
IA No. 91001/2017 - CLARIFICATION/DIRECTION
IA No. 118046/2018 - CLARIFICATION/DIRECTION
IA No. 63391/2019 - CLARIFICATION/DIRECTION
IA No. 123132/2017 - CLARIFICATION/DIRECTION
IA No. 78607/2019 - CLARIFICATION/DIRECTION
IA No. 135534/2017 - CLARIFICATION/DIRECTION
IA No. 88188/2019 - CLARIFICATION/DIRECTION
IA No. 137540/2017 - CLARIFICATION/DIRECTION
IA No. 101768/2019 - CLARIFICATION/DIRECTION
IA No. 13047/2018 - CLARIFICATION/DIRECTION
IA No. 26582/2018 - CLARIFICATION/DIRECTION
IA No. 51299/2018 - CLARIFICATION/DIRECTION
IA No. 26041/2020 - CLARIFICATION/DIRECTION
IA No. 58891/2020 - CLARIFICATION/DIRECTION
IA No. 71484/2018 - CLARIFICATION/DIRECTION
IA No. 72149/2018 - CLARIFICATION/DIRECTION
IA No. 91131/2018 - CLARIFICATION/DIRECTION
IA No. 102172/2018 - CLARIFICATION/DIRECTION
IA No. 134686/2018 - CLARIFICATION/DIRECTION
15
IA No. 21223/2019 - CLARIFICATION/DIRECTION
IA No. 110495/2017 - CLARIFICATION/DIRECTION
IA No. 107625/2019 - CLARIFICATION/DIRECTION
IA No. 23580/2018 - CLARIFICATION/DIRECTION
IA No. 146500/2019 - CLARIFICATION/DIRECTION
IA No. 23876/2018 - CLARIFICATION/DIRECTION
IA No. 41514/2018 - CLARIFICATION/DIRECTION
IA No. 184531/2019 - CLARIFICATION/DIRECTION
IA No. 51294/2018 - CLARIFICATION/DIRECTION
IA No. 41216/2020 - CLARIFICATION/DIRECTION
IA No. 67003/2018 - CLARIFICATION/DIRECTION
IA No. 115433/2018 - CLARIFICATION/DIRECTION
IA No. 141369/2018 - CLARIFICATION/DIRECTION
IA No. 63363/2019 - CLARIFICATION/DIRECTION
IA No. 137532/2017 - CLARIFICATION/DIRECTION
IA No. 123216/2019 - CLARIFICATION/DIRECTION
IA No. 167782/2019 - CLARIFICATION/DIRECTION
IA No. 38156/2018 - CLARIFICATION/DIRECTION
IA No. 194013/2019 - CLARIFICATION/DIRECTION
IA No. 62930/2018 - CLARIFICATION/DIRECTION
IA No. 71472/2018 - CLARIFICATION/DIRECTION
IA No. 59412/2021 - CLARIFICATION/DIRECTION
IA No. 97616/2018 - CLARIFICATION/DIRECTION
IA No. 115432/2021 - CLARIFICATION/DIRECTION
IA No. 247793/2023 - CLARIFICATION/DIRECTION
IA No. 128559/2018 - CLARIFICATION/DIRECTION
IA No. 132992/2018 - CLARIFICATION/DIRECTION
IA No. 135964/2018 - CLARIFICATION/DIRECTION
IA No. 140200/2018 - CLARIFICATION/DIRECTION
IA No. 155735/2018 - CLARIFICATION/DIRECTION
IA No. 184526/2019 - CLARIFICATION/DIRECTION
IA No. 71464/2018 - CLARIFICATION/DIRECTION
IA No. 69135/2020 - CLARIFICATION/DIRECTION
IA No. 72489/2018 - CLARIFICATION/DIRECTION
IA No. 96561/2018 - CLARIFICATION/DIRECTION
IA No. 115428/2021 - CLARIFICATION/DIRECTION
IA No. 88156/2021 - EARLY HEARING APPLICATION
IA No. 72204/2021 - EARLY HEARING APPLICATION
IA No. 12116/2021 - EARLY HEARING APPLICATION
IA No. 65132/2020 - EARLY HEARING APPLICATION
IA No. 66140/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75588/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63801/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75355/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 80854/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 64922/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63686/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 75322/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 91917/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 65135/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 79410/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 57742/2020 - EXEMPTION FROM FILING AFFIDAVIT
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IA No. 65080/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 77929/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 48277/2020 - INTERIM BAIL
IA No. 48223/2020 - INTERIM BAIL
IA No. 90395/2017 - INTERVENTION APPLICATION
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IA No. 110623/2018 - INTERVENTION APPLICATION
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IA No. 122516/2023 - INTERVENTION APPLICATION
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IA No. 13745/2018 - INTERVENTION APPLICATION
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IA No. 26898/2020 - INTERVENTION APPLICATION
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IA No. 28595/2018 - INTERVENTION APPLICATION
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IA No. 19279/2021 - INTERVENTION APPLICATION
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IA No. 50999/2023 - INTERVENTION APPLICATION
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IA No. 23754/2018 - INTERVENTION/IMPLEADMENT
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IA No. 122293/2017 - INTERVENTION/IMPLEADMENT
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IA No. 66087/2018 - INTERVENTION/IMPLEADMENT
IA No. 71438/2018 - INTERVENTION/IMPLEADMENT
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IA No. 87309/2017 - INTERVENTION/IMPLEADMENT
IA No. 114988/2018 - INTERVENTION/IMPLEADMENT
IA No. 126404/2018 - INTERVENTION/IMPLEADMENT
IA No. 129870/2018 - INTERVENTION/IMPLEADMENT
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IA No. 37025/2022 - INTERVENTION/IMPLEADMENT
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IA No. 58851/2019 - INTERVENTION/IMPLEADMENT
IA No. 91808/2019 - INTERVENTION/IMPLEADMENT
IA No. 23736/2018 - INTERVENTION/IMPLEADMENT
IA No. 66138/2020 - INTERVENTION/IMPLEADMENT
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IA No. 114978/2018 - INTERVENTION/IMPLEADMENT
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IA No. 23734/2018 - INTERVENTION/IMPLEADMENT
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IA No. 66135/2020 - INTERVENTION/IMPLEADMENT
IA No. 162410/2021 - INTERVENTION/IMPLEADMENT
IA No. 114970/2018 - INTERVENTION/IMPLEADMENT
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IA No. 3435/2018 - INTERVENTION/IMPLEADMENT
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IA No. 114962/2018 - INTERVENTION/IMPLEADMENT
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IA No. 137559/2018 - INTERVENTION/IMPLEADMENT
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IA No. 133342/2017 - INTERVENTION/IMPLEADMENT
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IA No. 12896/2018 - INTERVENTION/IMPLEADMENT
IA No. 23875/2018 - INTERVENTION/IMPLEADMENT
IA No. 184529/2019 - INTERVENTION/IMPLEADMENT
IA No. 22692/2020 - INTERVENTION/IMPLEADMENT
IA No. 90273/2020 - INTERVENTION/IMPLEADMENT
IA No. 90877/2018 - INTERVENTION/IMPLEADMENT
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IA No. 123118/2017 - INTERVENTION/IMPLEADMENT
IA No. 123214/2019 - INTERVENTION/IMPLEADMENT
IA No. 32565/2018 - INTERVENTION/IMPLEADMENT
IA No. 46255/2018 - INTERVENTION/IMPLEADMENT
IA No. 55575/2018 - INTERVENTION/IMPLEADMENT
IA No. 66759/2018 - INTERVENTION/IMPLEADMENT
IA No. 78483/2022 - INTERVENTION/IMPLEADMENT
IA No. 176545/2018 - MODIFICATION
IA No. 176528/2018 - MODIFICATION
IA No. 37229/2019 - MODIFICATION OF COURT ORDER
IA No. 145494/2018 - MODIFICATION OF COURT ORDER
IA No. 1614/2019 - MODIFICATION OF COURT ORDER
IA No. 1610/2019 - MODIFICATION OF COURT ORDER
IA No. 108851/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 103237/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 108822/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 175965/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 176388/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 23251/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 99900/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 86731/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 75350/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 110611/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 79807/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 194131/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 75321/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 175985/2019 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 71828/2018 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 138368/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 107196/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 73472/2017 - PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN
COPY OF IMPUGNED ORDER
IA No. 4504/2018 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS
IA No. 23839/2018 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS
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IA No. 72068/2018 - RECALLING THE COURTS ORDER
IA No. 13046/2018 - SEEKING CUSTODY CERTIFICATE
IA No. 39547/2019 - WITHDRAWAL OF CASE / APPLICATION)
C.A. No.11008/2017 (XVII-A)
(IA No. 80805/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 11108/2016 (XVII-A)
(IA No. 2/2016 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 168352/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 63024/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 57209/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 85400/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 8196/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 86487/2018 - CLARIFICATION/DIRECTION
IA No. 148794/2018 - CLARIFICATION/DIRECTION
IA No. 106354/2018 - CLARIFICATION/DIRECTION
IA No. 86494/2018 - CLARIFICATION/DIRECTION
IA No. 6/2017 - EXTENSION OF TIME
IA No. 7/2017 - INTERVENTION APPLICATION
IA No. 84380/2017 - INTERVENTION APPLICATION
IA No. 130619/2017 - INTERVENTION APPLICATION
IA No. 86485/2018 - INTERVENTION APPLICATION
IA No. 80395/2018 - INTERVENTION APPLICATION
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IA No. 9/2017 - INTERVENTION APPLICATION
IA No. 84390/2017 - INTERVENTION APPLICATION
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IA No. 8/2017 - INTERVENTION APPLICATION
IA No. 6125/2019 - INTERVENTION/IMPLEADMENT
IA No. 54570/2018 - INTERVENTION/IMPLEADMENT
IA No. 85388/2017 - INTERVENTION/IMPLEADMENT
IA No. 5/2017 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 84381/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 130620/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 130615/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 130636/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 84391/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 130627/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION
IA No. 130624/2017 - PERMISSION TO FILE APPLICATION FOR DIRECTION)
C.A. No. 1472/2017 (XVII-A)
S.L.P.(C)...CC No. 5129-5130/2017 (XIV)
(IA No. 1/2017 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
C.A. No. 5674/2017 (XVII-A)
25
(IA No. 4072/2023 - STAY APPLICATION)
W.P.(C) No. 51/2019 (X)
(IA No. 8597/2019 - CLARIFICATION/DIRECTION)
Diary No(s). 4454/2019 (XVII-A)
(IA No. 30656/2019 - CONDONATION OF DELAY IN FILING
IA No. 30657/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 3269/2019 (XVII-A)
(IA No. 130827/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51514/2019 - APPROPRIATE ORDERS/DIRECTIONS)
C.A. No. 3935/2019 (XVII-A)
(IA No. 63737/2019 - CLARIFICATION/DIRECTION)
Diary No(s). 13860/2019 (XVII-A)
(IA No. 68265/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 68264/2019 - CONDONATION OF DELAY IN FILING APPEAL)
Diary No(s). 13969/2019 (XVII-A)
(IA No. 71090/2019 - CONDONATION OF DELAY IN FILING)
W.P.(C) No. 1324/2021 (X)
(IA No. 8794/2022 - EARLY HEARING APPLICATION)
Diary No(s). 11426/2023 (XVII-A)
(IA No. 76590/2023 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
C.A. No. 2511-2526/2017 (XVII-A)
(IA No. 78083/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 127956/2018 - CLARIFICATION/DIRECTION
IA No. 39719/2018 - INTERVENTION/IMPLEADMENT
IA No. 46855/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 39720/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
C.A. No. 5174-5181/2017 (XVII-A)
(IA No. 113372/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 106008/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 128856/2018 - CLARIFICATION/DIRECTION
IA No. 53934/2017 - CLARIFICATION/DIRECTION
IA No. 163339/2018 - CLARIFICATION/DIRECTION
IA No. 90616/2017 - EXTENSION OF TIME)
C.A. No. 15493/2017 (XVII-A)
(IA No. 169933/2019 - APPLICATION FOR TRANSPOSITION
IA No. 169922/2019 - CLARIFICATION/DIRECTION)
C.A. No. 16858/2017 (XVII-A)
(IA No. 60966/2018 - APPLICATION FOR TRANSPOSITION
IA No. 101622/2018 - CLARIFICATION/DIRECTION
IA No. 108044/2018 - INTERVENTION/IMPLEADMENT
26
IA No. 101795/2018 - INTERVENTION/IMPLEADMENT
IA No. 71612/2018 - INTERVENTION/IMPLEADMENT
IA No. 50215/2019 - INTERVENTION/IMPLEADMENT)
C.A. No. 17008-17011/2017 (XVII-A)
(IA No. 85469/2018 - APPLICATION FOR TRANSPOSITION
IA No. 48380/2018 - APPLICATION FOR TRANSPOSITION
IA No. 96628/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96100/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 66025/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 15770/2018 - CLARIFICATION/DIRECTION
IA No. 59997/2020 - CLARIFICATION/DIRECTION
IA No. 176584/2019 - CLARIFICATION/DIRECTION
IA No. 175609/2019 - CLARIFICATION/DIRECTION
IA No. 138460/2018 - CLARIFICATION/DIRECTION
IA No. 59998/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 96632/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 94577/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 94844/2018 - INTERVENTION/IMPLEADMENT IA No. 34360/2018 - INTERVENTION/IMPLEADMENT IA No. 94782/2018 - INTERVENTION/IMPLEADMENT IA No. 93352/2018 - INTERVENTION/IMPLEADMENT IA No. 176581/2019 - INTERVENTION/IMPLEADMENT IA No. 55457/2018 - INTERVENTION/IMPLEADMENT IA No. 48592/2018 - INTERVENTION/IMPLEADMENT IA No. 116810/2018 - INTERVENTION/IMPLEADMENT IA No. 6057/2023 - MODIFICATION OF COURT ORDER IA No. 94736/2017 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 20003/2017 (XVII-A) (IA No. 67989/2018 - APPLICATION FOR TRANSPOSITION IA No. 67681/2018 - APPLICATION FOR TRANSPOSITION IA No. 49648/2018 - APPLICATION FOR TRANSPOSITION IA No. 64026/2018 - APPLICATION FOR TRANSPOSITION IA No. 50383/2018 - APPLICATION FOR TRANSPOSITION IA No. 119862/2017 - APPROPRIATE ORDERS/DIRECTIONS IA No. 119859/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 50377/2018 - INTERVENTION/IMPLEADMENT IA No. 50373/2018 - INTERVENTION/IMPLEADMENT IA No. 67675/2018 - INTERVENTION/IMPLEADMENT IA No. 67665/2018 - INTERVENTION/IMPLEADMENT IA No. 144379/2019 - INTERVENTION/IMPLEADMENT IA No. 67656/2018 - INTERVENTION/IMPLEADMENT IA No. 559/2019 - INTERVENTION/IMPLEADMENT IA No. 64016/2018 - INTERVENTION/IMPLEADMENT IA No. 87435/2018 - INTERVENTION/IMPLEADMENT IA No. 77196/2018 - INTERVENTION/IMPLEADMENT IA No. 176372/2018 - PERMISSION TO APPEAR AND ARGUE IN PERSON) SLP(C) No. 30997/2017 (XVII-A) 27 C.A. No. 3727/2018 (XVII-A) (IA No. 41952/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 236064/2024 - CLARIFICATION/DIRECTION) C.A. No. 6837-6838/2018 (XVII-A) (IA No. 82490/2018 - EX-PARTE INTERIM DIRECTION) SLP(C) No. 12667/2018 (XVII-A) (IA No. 127173/2018 - CLARIFICATION/DIRECTION IA No. 127169/2018 - INTERVENTION/IMPLEADMENT) Diary No(s). 20540/2018 (XVII-A) (IA No. 104957/2018 - CONDONATION OF DELAY IN FILING APPEAL, IA No.104958/2018 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS, IA No.104959/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) C.A. No. 8524/2018 (XVII-A) (IA No. 111987/2018 - CLARIFICATION/DIRECTION) C.A. No. 10609/2018 (XVII-A) SLP(C) No. 30270/2018 (XVII-A) (IA No. 164959/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 40477/2018 (XVII-A) (IA No. 168356/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 168354/2018 - CONDONATION OF DELAY IN FILING IA No. 168355/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 1380/2019 (XVII-A) (IA No. 14639/2019 - CONDONATION OF DELAY IN FILING IA No. 14640/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 14641/2019 - STAY APPLICATION) C.A. No. 5177/2019 (XVII-A) (IA No. 85575/2019 - APPROPRIATE ORDERS/DIRECTIONS) C.A. No. 5190/2019 (XVII-A) (FOR ADMISSION) C.A. No. 5912/2019 (XVII-A) (FOR ADMISSION) CONMT.PET.(C) No. 379/2020 in SLP(Crl) No. 5978-5979/2017 (II-C) (FOR ADMISSION) CONMT.PET.(C) No. 442/2020 in SLP(Crl) No. 5978-5979/2017 (II-C) (FOR ADMISSION) 28 CONMT.PET.(C) No. 663/2020 in SLP(Crl) No. 5978-5979/2017 (II-C) (FOR ADMISSION) Date : 11-12-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) Ms. Divya Roy, AOR Ms. Ranjeeta Rohatgi, AOR Mr. Rahul Shyam Bhandari, AOR Ms. G Priyadarshini, Adv. Mr. Satyam Pathak, Adv. Mr. Prabhakar Pahepuri, Adv.
Ms. Prerna Mehta, AOR Mr. Awanish Kumar, AOR Ms. Diva Singh, Adv.
Mr. Devendra Singh, AOR Mr. Vikas Mehta, AOR Mr. Nishant Anshul, Adv. Dr. Harish Uppal, Adv.
Mr. Tileshwar Prasad, Adv.
Dr. J. P. Dhanda, AOR Mr. Gaurav, AOR Mr. Himanshu Shekhar, AOR Mr. Sajan Poovayya, Sr. Adv. Mr. Vikram Hegde, Adv.
Ms. Hima Lawrence, AOR Ms. Raksha Agarwal, Adv. Mr. Abhinav Hansaraman, Adv. Mr. Abhishek Kakkar, Adv. Mr. Palash Maheshwari, Adv.
Ms. Aswathi M.k., AOR Mrs. Rachana Joshi Issar, AOR Mr. Ajay Kumar Talesara, AOR Ms. Sapna Chauhan, Adv. Ms. Himanshi Sisodiya, Adv. Ms. Vanshaja Shukla, AOR Ms. Sapna Chauhan, Adv.
29Mr. Rajeev Kumar Dubey, Adv. Mr. Kamlendra Mishra, AOR Mr. Debabrata Das, Adv. Ms. Aanchal Tikmani, AOR Mr. Pahlad Singh Sharma, AOR Mr. Rahul Narayan, AOR Mr. Saurabh Bachavat, Adv.
Ms. Nidhi Mohan Parashar, AOR Mr. Shubhranshu Padhi, AOR Mr. Jay Nirupam, Adv.
Mr. D.girish Kumar, Adv. Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Mr. Deepak Goel, AOR Mr. Kumar Kartikay, Adv. Ms. Purvi Goyal, Adv.
Ms. Neelu Sharma, Adv.
Mr. Karthik Hooda, Adv. Mr. E Vinay Kumar, Adv.
Mr. Himanshu Singh Dhillon, Adv. Mr. Pardeep Dahiya, Adv.
Mr. Pawanshree Agrawal, AOR Mr. Pawanshree Agrawal, Amicus Curiae Mr. Varun K. Chopra, Adv.
Mr. Gp. Capt. Karan Singh Bhati, AOR Mr. Shikhil Shiv Suri, Sr. Adv. Mrs. Madhu Suri, Adv.
Ms. Jyoti Suri, Adv.
Ms. Wamika Chadha, Adv. Ms. Ishita Ahuja, Adv.
Mr. Vibhor Choudhary, Adv. Mr. Saurabh Jha, Adv.
Mr. Deva Vrat Anand, Adv. Mr. T. R. B. Sivakumar, AOR Ms. Bhavana Duhoon , AOR Ms. Priyanjali Singh, AOR Mr. N. Venkataraman, A.S.G. Ms. Anubha Agrawal, AOR 30 Mr. Y. Raja Gopala Rao, AOR Mr. Dhuli Gopi Krishna, Adv.
Petitioner-in-person For Respondent(s) Mr. Pawanshree Agrawal, AOR (Amicus Curiae) Mr. Varun K. Chopra, Adv.
Mr. Rahul Kaushik, AOR Ms. Aswathi M.K., AOR Mr. Avinash Sharma, AOR Mr. K.M. Natraj, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mrs. Suhasini Sen, Adv. Mr. T.A Khan, Adv.
Mrs. Chinmayee Chandra, Adv. Mr. Siddhant Kohli, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Annirudh Sharma Ii, Adv.
Mr. N. Venkataraman, A.S.G. Ms. Anubha Agrawal, AOR Mr. Lokesh Sinhal, Sr. A.A.G. Mr. B.K. Satija, A.A.G. Mr. Samar Vijay Singh, AOR Mr. Nikunj Gupta, Adv.
Ms. Himanshi Sakhya, Adv. Mr. Fateh Singh, Adv.
Ms. Sabarni Som, Adv.
Ms. Aakanksha, Adv.
Ms. Shalini Satyanarayan, Adv. Mr. Amitabh Ranjan, Adv. Mr. Kishore Kumar Pandey, Adv. Mr. Abhishek Kumar Suman, Adv.
Mr. Ashok Mathur, AOR Mr. Nikhil Nayyar, Sr. Adv. Ms. Pritha Srikumar Iyer, AOR Mr. Naveen Hegde, Adv.
Ms. Mansi Binjrajka, Adv.
Mr. E. C. Agrawala, AOR Mr. Kartik Bhalla, Adv. Mr. Ajit Pudussery, AOR Mr. Ashutosh Bamezai, Adv.
Ms. Ranjeeta Rohatgi, AOR Mr. Brijesh Kumar Tamber, AOR 31 Mr. Rakesh Mittal, Adv. Ms. Yamini Mittal, Adv. Mr. D. Abhinav Rao, AOR Mr. Ajay Harshana, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv. Mr. Kaushik Choudhury, AOR Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv. Mr. Archit Gupta, Adv.
Mr. Yudhisthir Bhardwaj, Adv. Ms. Rupali Sharma, Adv. Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv. Mr. Jyotirmoy Chatterjee, Adv.
Mr. Rohit Kumar Singh, AOR Dr. Manoj Gorkela, Adv. Mr. Bishwendra N Singh, Adv. Mr. Divyansh Bisht, Adv. Ms. Sunidhi Sah, Adv.
Mr. Varun Kumar, Adv.
Mr. Adutiya Veer, Adv.
M/s. Gorkela Law Office, AOR Ms. Shriya Maini, AOR Ms. Rakhi Ray, AOR Mr. Deepak Goel, AOR Mr. Sureshan P., AOR Mr. Manish Kumar Srivastava, Adv. Mr. Yash Shrivastava, Adv. Mr. Birendra Kumar Mishra, AOR Ms. Poonam Atey, Adv.
Mr. Sirajuddin, Adv.
Mr. Rajesh Singh, AOR Mr. Syed Jafar Alam, AOR M/S. Av Global Chambers, AOR Mr. Siddharth Batra, AOR Mr. Arjun Singh Bhati, AOR Ms. Mumtaz Bhalla, AOR Ms. Prapti Allagh, Adv.
Mr. Abhisth Kumar, AOR Mr. Vipin Kumar Jai, AOR Mr. Vikramjit Bannerjee, A.S.G. 32 Mr. K M Natraj, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Ayush Puri, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Sughosh Subramanium, Adv. Mrs. Ruchi Kohli, Adv.
Mr. Siddhant Kohli, Adv. Mrs. Alka Agarwal, Adv. Mrs. Nidhi Khanna, Adv. Mr. Digvijay Dam, Adv.
Mr. Raman Yadav, Adv.
Mrs. Praveena Gautam, Adv. Mr. Santosh Kumar, Adv.
Petitioner-in-person, AOR Mr. Syed Jafar Alam, AOR Ms. Mithu Jain, AOR Mr. Satinder Gulati, Adv. Mr. Raj Kishor Choudhary, AOR Mr. Mohit Gupta, Adv.
Mr. Andaluri Srinivasa Sarma, Adv. Mr. Dhruv Kaushik, Adv.
Ms. Vrinda Bhandari, AOR Mr. Arun Batta, Adv.
Mr. Ashok Nijhawan, Adv. Mr. Rohan Sharma, Adv.
Mr. Shivendra Singh, AOR Ms. Prakriti Rastogi, Adv. Mr. Bikram Dwivedi, Adv.
Mr. S. Rajappa, AOR Mr. Ishan Sanghi, Adv.
Mr. Rajeev Singh, AOR Mr. Roopansh Purohit, AOR Mr. Kedar Nath Tripathy, AOR Mr. T. Mahipal, AOR Mr. Nitin Gupta, Adv.
Mr. Somanatha Padhan, AOR Mr. Pranjal Vyas, Adv.
Mr. Akash Kakade, Adv.
Ms. Riya Sethi, Adv.
Ms. Charu Ambwani, AOR Mr. Aditya Singh, AOR Ms. Shagun Matta, AOR Ms. Manisha Ambwani, AOR 33 Mr. Rajesh Kumar Chaurasia, AOR Ms. Manju Jetley, AOR Mr. Nikilesh Ramachandran, AOR Mr. Gaurav Goel, AOR Mr. D. S. Chauhan, AOR Ms. Ruchi Singh, Adv.
Mr. Santosh Kumar Baitha, Adv.
Mr. Akshat Shrivastava, AOR Ms. Pallavi Langar, AOR Mr. Manoj C. Mishra, AOR Mr. Nitesh Ranjan, AOR Ms. Aswathi M.K., AOR Mr. Jagdish Kumar Chawla, Adv. Mr. Vinay Chadda, AOR Ms. Shisba Chawla, Adv.
Mr. Gaurav Goel, AOR Mr. Nikunj Dayal, AOR Mr. Rahul Kumar, Adv.
Mr. Navneet Sarin, Adv. Mr. Vishesh Kumar, Adv. Mr. Shubham Sethi, Adv. Mr. Jay Kishor Singh, AOR Mr. Arjun Harkauli, AOR Ms. Preeti Singh, AOR Mr. Sunklan Porwal, Adv. Ms. Shefali Menezes, Adv.
Mr. Siddharth, AOR Ms. Rohini Prasad, AOR Mr. A. Venayagam Balan, AOR Mr. Anand Sukumar, Adv. Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv. Mrs. Ruche Anand, Adv.
Ms. Meera Mathur, AOR Mr. E. C. Agrawala, AOR Mr. V. K. Monga, AOR Ms. Gouri Monga, Adv.
Mr. Dhruv Tamta, AOR Mr. Arvind Kumar Tewari, AOR Mr. Abhay Anand Jena, AOR 34 Ms. Malvika Kapila, AOR Mr. Abhay Singh, AOR Mr. Amit Sharma, AOR Mr. Utkarsh Jaiswal, AOR Mr. Anmol, Adv.
Mr. R. C. Kaushik, AOR Mr. Sukant Vikram, AOR M/S. Gagrat And Co, AOR Mr. Ujjwal A. Rana, Adv. Mr. Himanshu Mehta, Adv.
Mr. S.. Udaya Kumar Sagar, AOR Mr. Chandan Kumar, AOR Mr. Saurabh Ajay Gupta, AOR Mr. K.M. Natraj, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mrs. Suhasini Sen, Adv. Mr. T.A Khan, Adv.
Mrs. Chinmayee Chandra, Adv. Mr. Siddhant Kohli, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Annirudh Sharma Ii, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv. Mr. Kaushik Choudhury, AOR Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv. Mr. Archit Gupta, Adv.
Mr. Yudhisthir Bhardwaj, Adv. Ms. Rupali Sharma, Adv. Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv. Mr. Jyotirmoy Chatterjee, Adv.
Mr. M. P. Vinod, AOR Mr. Kartik Yadav, Adv.
Mr. Parinay Vasandani, Adv. Mr. Manhar Singh Saini, Adv. Mr. Vardan Wanchoo, Adv. Mr. Chandra Prakash, Adv. M/s. D.S.K. Legal, AOR Mr. Milind Kumar, AOR Mr. Abhinay, AOR Mr. Amit Shrivastava, AOR Mr. Sudhir Mahajan, Adv.
35Mr. Pradeep Mahajan, Adv. Mr. Ajit Kumar Ekka, AOR Ms. Riddhi Sancheti, AOR Mr. Shantwanu Singh, AOR Mr. Atmaram N.S. Nadkarni, Sr. Adv. Mr. Salvador Santosh Rebello, AOR Ms. Kritika, Adv.
Mr. Raghav Sharma, Adv. Mr. Jaskirat Pal Singh, Adv. Ms. Arzu Paul, Adv.
Ms. Manisha Gupta, Adv. Ms. Himanshi Nagpal, Adv. Ms. Rishikesh Haridas, Adv. Ms. Deepti Arya, Adv.
Ms. Pooja Gill, Adv.
M/s. Kmnp Law Aor, AOR Mr. Aman Vachher, Adv.
Mr. Yadunath Chaudhary, Adv. Mr. Dhiraj, Adv.
Mr. Ashutosh Dubey, Adv. Mrs. Anshu Vachher, Adv. Ms. Abhiti Vachher, Adv. Mr. Akshat Vachher, Adv. Ms. Nandni Sharma, Adv. Mr. Amit Kumar, Adv.
Mr. Jasvinder Choudhary, Adv. M/s. Vachher And Agrud, AOR Mr. Rameshwar Prasad Goyal, AOR Mr. Venkateswara Rao Anumolu, AOR Mr. Ravindra Bana, AOR Mr. Anilendra Pandey, AOR Ms. Priya Kashyap, Adv. Ms. Vandana Surana, Adv. Mr. Rajeev Kumar Ranjan, Adv. Mr. Sanjay Sharma, Adv. Mr. Nadeem Hussain, Adv.
Mr. Aakarsh Kamra, AOR Mr. Tarun Gupta, AOR Mr. Soumya Dutta, AOR Mr. R K Pandey, Adv.
Mr. Atul Sharma, AOR Ms. Sunieta Ojha, AOR 36 Mr. Sudhansu Palo, AOR Mr. Gaurav Bahl, Adv.
Mr. Rakesh Kumar Palo, Adv. Dr. Joginder Singh Berwal, Adv. Mr. Vivek Verma, Adv.
Mr. Rajesh Kumar Palo, Adv. Mr. Vijay Mittal, Adv.
Mr. A. Karthik, AOR Ms. Shruti Agarwal, AOR Mr. B. Krishna Prasad, AOR Mr. Kaustubh Shukla, AOR Mrs. Pragya Baghel, AOR Mr. Nilesh Kumar, Adv.
Mr. Dhruv Surana, Adv.
Mr. Rohit Amit Sthalekar, AOR Mr. Purnendu Bajpai, Adv. Mr. Shashank Singh, Adv.
Ms. Raakhi Poornym Sahijpal, Adv. Ms. Uditha Chakravarthy, Adv. Mr. Ankur S. Kulkarni, AOR Mr. Tarun, Adv.
Mr. Aman Gupta, AOR Mr. Sidhant Garg, Adv.
Mr. Akarsh Pandey, Adv.
Mr. Vikas Kumar, AOR Mr. Arun Kumar, Adv.
Mr. Kedar R. Seludkar, Adv.
Mr. Yadav Narender Singh, AOR Mr. Vikramjit Banerjee, A.S.G. Mr. Shradha Deshmukh, Adv. Mr. Chinmayee Chandra, Adv. Mr. Siddhant Kohli, Adv. Ms. Nidhi Khanna, Adv.
Mr. Rajan Kr. C`hourasia, Adv. Mr. Ishaan Sharma, Adv. Mr. Amrish Kumar, AOR Mr. K. K. Mohan, AOR Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv.
Mr. Saurabh Mishra, Adv. Mr. Karan Chopra, Adv.
Ms. Kusum Pandey, Adv.
37Mr. Omprakash Ajitsingh Parihar, AOR Mr. Abhijit Sengupta, AOR Mr. Nishit Agrawal, AOR Mr. Mayank Goel, AOR Mrs. B. Sunita Rao, AOR Mr. Sumit Kumar, AOR Mr. A. Radhakrishnan, AOR M/S. S-legal Associates, AOR Mr. Rohit Sharma, Adv.
Mr. Kumar Dushyant Singh, AOR Mr. Shakti Singh Dhakray, Adv. Mr. Rahul Ranjan, Adv.
Mr. Braj Kishore Mishra, AOR Mr. Ajay Srivastava, Adv. Ms. Mini Kishore, Adv.
Ms. Mini Kishrore, Adv.
Mr. Tushar Singh, AOR Mr. Sajan Poovayya, Sr. Adv. Mr. Vikram Hegde, Adv.
Ms. Hima Lawrence, AOR Ms. Raksha Agarwal, Adv. Mr. Abhinav Hansaraman, Adv. Mr. Abhishek Kakkar, Adv. Mr. Palash Maheshwari, Adv.
Ms. Surekha Raman, Adv. Mr. Amarjit Singh Bedi, Adv. Mr. Shreyash Kumar, Adv. Mr. Yashwant Sanjenbam, Adv. Mr. Imilikaba Jamir, Adv. M/s. K J John And Co, AOR Mr. Atishi Dipankar, AOR Mr. Sudhir Kulshreshtha, AOR Mr. M.S. Yadav, Adv.
Mr. Ashok Tobria, Adv.
Mr. S.y. Usmani, Adv.
Mr. Sahil Kaushik, Adv. Mr. Mayank Yadav, Adv.
Mr. Sachin Soni, Adv.
Mr. Vivek Narayan Sharma, AOR Mr. Devendra Singh, AOR Mr. Prem Prakash, AOR Mr. Umang Shankar, AOR Mr. Dhananjai Jain, AOR 38 Ms. Kamakshi S. Mehlwal, AOR Mr. Deepak Goel, AOR Mr. Vikas Mehta, AOR Mr. Nishant Anshul, Adv. Dr. Harish Uppal, Adv.
Mr. Tileshwar Prasad, Adv.
Mr. Sanjay Jain, AOR Mr. Siddhartha Jha, AOR Mr. Anirudh Sharma, AOR Mr. Vikram Singh, AOR Mr. Vikrant Pachnanda, AOR Ms. Celeste Agarwal, AOR Mr. Mohan Babu Agarwal, Adv. Mr. Siddharth Joshi, Adv.
Mr. Sanjay Kumar Tyagi, AOR Mr. Saurabh Upadhayay, Adv. Ms. Hardikka Kalia, Adv. Mr. Dileep Kumar Dubey, Adv. Ms. Tavishi Jain, Adv.
Mr. Gaurav Mahajan, Adv. Ms. Sanya Narula, Adv.
Mr. Pawan Silmana, Adv.
Mr. Ahanthem Henry, Adv. Mr. Ahanthem Rohen Singh, Adv. Mr. Mohan Singh, Adv.
Mr. Aniket Rajput, Adv. Ms. Khoisham Nirmala Devi, Adv. Mr. Rajiv Mehta, AOR Mr. Sunil Fernandes, AOR Mr. Ravi Panwar, AOR Mr. Ujjal Banerjee, AOR Mr. Bharat Bhushan, AOR Ms. Amrita Sarkar , AOR Mr. Sanjay Kumar Visen, AOR Mr. Jeetender Gupta, AOR Mr. Shree Prakash Sinha, Adv. Mr. Shekhar Kumar, AOR Mr. Rakesh Mishra, Adv. Mr. Nawalendra Kumar, Adv. Mr. Rishabh Kumar, Adv.
Mr. Jinendra Jain, AOR Mr. Neeraj Malhotra, Sr. Adv. Mrs. Sonali Jaitley Bakhshi, Adv.
39Mr. Jaiyesh Bakhshi, Adv. Mr. Ravi Tyagi, AOR Mr. Mayank Mishra, Adv. Mr. Gaurav Mishra, Adv. Mr. Daman Popli, Adv.
Mr. Anubhav Yadav, Adv. Mr. Sahil Dhawan, Adv.
Mr. Sushant Dua, Adv.
Mr. Nimish Kumar, Adv.
Mr. Shantanu Sagar, AOR Mr. Vaibhav Jain, Adv.
Mr. Shashank K Sourav, Adv. Mr. Ashish K Singh, Adv. Mr. Keshav Khandelwal, Adv.
Mr. P. N. Puri, AOR Mr. Sonal Jain, AOR Mr. Rakesh Mishra, AOR Mr. Alok Kumar Pandey, Adv. Ms. Kiran Pandey, Adv.
Mr. Pratyaksh Semwal, Adv. Ms. Madhumeet Kaur, Adv.
Ms. Filza Moonis, AOR Mr. Sachin Jain, Adv.
Mr. Ajay Agrawal, Adv.
Mr. Vishal, Adv.
Mrs. Subhadra Dwivedi, Adv. Mr. Rajiv Ranjan Dwivedi, AOR Mr. Roshan Santhalia, AOR Mr. Akshat Kumar, AOR Mr. D.k. Rustagi, Adv.
Mr. Sriram P., AOR Mr. B Ragunath, Adv.
Mr. Sumit R. Sharma, AOR Mr. Raj Kamal, AOR Mr. Debmalya Banerjee, Adv. Mr. Kartik Bhatnagar, Adv. Mr. Agastya Shelat, Adv. Ms. Apurva, Adv.
Ms. Liza Vohra, Adv.
M/s. Karanjawala & Co., AOR Mr. Aman Raj Gandhi, AOR 40 Mr. Parthasarathy Bose, Adv. Ms. Panchi Agarwal, Adv.
Ms. Astha Tyagi, AOR Ms. Tulika Mukherjee, AOR Mr. Siddhartha Sinha , AOR Mr. Raja Chatterjee, Adv. Mr. Piyush Sachdev, Adv. Mr. Abhaya Nath Das, Adv. Mr. Hukum Deo Prasad, Adv. Mr. B C Bhatt, Adv.
Ms. Monica Goel, Adv.
Mr. Jitendra Singh Tanwar, Adv. Mr. Soumya Kundu, Adv.
Mrs. Archana Kumari, Adv. Mr. S S Bandyopadhyay, Adv. Mr. Satish Kumar, AOR Mr. Utsav Trivedi, Adv. Ms. Shivani Bhushan, Adv. M/s. Tas Law, AOR Ms. Manjula Gupta, AOR Mr. Prem Sunder Jha, Adv.
Mr. Rahul Kaushik, AOR Mrs. B. Sunita Rao, AOR Mr. Abhinav Shrivastava, AOR Mr. Rakesh Mishra, AOR Mr. Alok Kumar Pandey, Adv. Ms. Kiran Pandey, Adv.
Mr. Pratyaksh Semwal, Adv. Ms. Madhumeet Kaur, Adv.
Mr. Vineet Bhagat, AOR Mr. Vivek Jain, AOR Ms. Jaikriti S. Jadeja, AOR Mr. Ashwani Garg, Adv.
Mr. Vijay Kumar, AOR Mr. Somesh Chandra Jha, AOR Ms. Harsh Lata, AOR Mr. Sharadendu Dwivedi, Adv. Ms. Gargi Bhatta Bharali, Adv.
Mr. Vivek Singh, AOR 41 Mr. Braj Kishore Mishra, AOR Mr. Ajay Srivastava, Adv. Ms. Mini Kishore, Adv.
Ms. Mini Kishrore, Adv.
Mr. Preshit Vilas Surshe, AOR Ms. Meera Mathur, AOR Mr. Nitin Saluja, AOR Mr. Sandeep Devashish Das, AOR Mr. Amit Agrawal, AOR Ms. Mrinal Gopal Elker, AOR Ms. Awantika Manohar, AOR Mr. Basahwa Parbhu Patil, Sr. Adv. Mr. Samir Malik, Adv.
Ms. Nikita Choukse, Adv. Mr. Tushar Mathur, Adv. Mrs. Himani Yadav, Adv. Mr. Samir Malik, AOR Mr. Kausar Raza Faridi, AOR Mr. Rajesh Kumar, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. Gyan Prakash Srivastava, AOR Mr. Rajesh Goyal, AOR Mr. Divyesh Pratap Singh, AOR Mr. Narender Kumar Verma, AOR Mr. M. Yogesh Kanna, AOR Mr. Ashok Kumar Jain, Adv. Mr. Pankaj Jain, Adv.
Mrs. Meenakshi Jain, Adv. Mr. Bijoy Kumar Jain, AOR Mrs. Gargi Khanna, AOR Mr. Ashwani Kumar Dubey, AOR Mr. Dipesh Sinha, AOR Mr. K.m. Natraj, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mrs. Suhasini Sen, Adv. Mr. T.A Khan, Adv.
Mrs. Chinmayee Chandra, Adv. Mr. Siddhant Kohli, Adv. Mr. Anuj Srinivas Udupa, Adv. Mr. Annirudh Sharma Ii, Adv.
42Mr. Gp. Capt. Karan Singh Bhati, AOR Mr. Pushpraj Singh, Adv.
Mr. Rajesh Kumar Chaurasia, AOR Ms. Misha Rohatgi, AOR Mr. Nakul Mohta, Adv.
Mr. Bharat Monga, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ankolekar Gurudatta, AOR Mr. Brijesh Kalappa, Adv. Mr. Shiv Kumar, Adv.
Ms. Jayasheela Y J, Adv. Ms. Vaishnavi, Adv.
Ms. Divya Nair, Adv.
Ms. Pooja V S, Adv.
Mr. Rajan Chawla, AOR Mr. Arup Banerjee, AOR Mr. Vishal Arun, AOR Mr. P. R. Rajhans, Adv.
Mr. Amarnath Gupta, Adv. Mr. Sudheesh K. K., Adv. Mrs. Sanooja M., Adv.
Mrs. Sampa Sengupta Ray, Adv.
Dr. Surender Singh Hooda, AOR Mr. Abdul Azeem Kalebudde, AOR Mr. P. K. Jain, AOR Ms. Nandita Rao, Adv.
Mr. Thomas Oommen, AOR Mr. Manoj Kumar Makhija, Adv. Mr. Jai Shankar, Adv.
Ms. Bhanu Kapoor, Adv.
Ms. Divya Swami, Adv.
Mr. Nikhil Swami, AOR Mr. Avinash Sharma, AOR Mr. Gaichangpou Gangmei, AOR Mrs. Anil Katiyar, AOR Mr. S.D. Singh, Adv.
Ms. Bharti Tyagi, AOR Mr. Jitender Singh, Adv. Mr. Ram Kripal Singh, Adv. Ms. Meenu Singh, Adv.
Mr. Siddharth Singh, Adv.
43Mr. Udayaditya Banerjee, AOR Mr. C. K. Sasi, AOR Ms. Meena K Poulose, Adv.
Mrs. Rachna Gupta, AOR Mr. Vikramjit Bannerjee, A.S.G. Mr. K M Natraj, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Ayush Puri, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Sughosh Subramanium, Adv. Mrs. Ruchi Kohli, Adv.
Mr. Siddhant Kohli, Adv. Mrs. Alka Agarwal, Adv. Mrs. Nidhi Khanna, Adv. Mr. Digvijay Dam, Adv.
Mr. Raman Yadav, Adv.
Mrs. Praveena Gautam, Adv. Mr. Santosh Kumar, Adv.
Mr. Aldanish Rein, AOR Mrs. Geetha Kovilan, AOR Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Mr. Sunil Kumar Verma, AOR Mr. Rajesh Kumar Gautam, AOR Mr. Anant Gautam, Adv.
Mr. Deepanjal Choudhary, Adv. Ms. Likivi Jakhalu, Adv. Mr. Kushagra Nilesh Sahay, Adv.
Mr. Suryaprakash V. Raju, A.S.G. Mr. Zoheb Hussain, Adv. Mr. Annam Venkatesh, Adv. Mr. Vivek Gurnani, Adv. Mr. Arvind Kumar Sharma, AOR Ms. Shweta Desai, Adv.
Ms. Nidhi Saini, Adv.
Ms. Aakriti Mishra, Adv. Ms. Akshita Choubey, Adv.
Ms. Neha Sharma, AOR Mr. Yashraj Singh Bundela, AOR Mr. Shashwat Parihar, Adv. Mr. Chanakya Baruah, Adv. Ms. Saloni, Adv.
44Mr. Rohan Singla, Adv.
Mr. Dileep Kumar Dubey, Adv.
Ms. Anushri Singh, Adv. Ms. Rashmi Singh, AOR Mr. Sanyat Lodha, AOR Mr. Rakesh Mittal, Adv. Ms. Yamini Mittal, Adv. Mr. D. Abhinav Rao, AOR Mr. Ajay Harshana, Adv.
Mr. Kripa Shankar Prasad, AOR Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv.
Mr. Saurabh Mishra, Adv. Mr. Karan Chopra, Adv.
Ms. Kusum Pandey, Adv.
Mr. Shreyas Jain, Adv.
Mr. Pranab Prakash, AOR Applicant-in-person, AOR Mr. Krishna Kumar Singh, AOR Mr. M. P. Devanath, AOR Mr. Sajan Poovayya, Sr. Adv. Mr. Vikram Hegde, Adv.
Ms. Hima Lawrence, AOR Ms. Raksha Agarwal, Adv. Mr. Abhinav Hansaraman, Adv. Mr. Abhishek Kakkar, Adv. Mr. Palash Maheshwari, Adv.
Mr. Chandra Bhushan Prasad, AOR Ms. Rashi Bansal, AOR Dr. Sushil Balwada, AOR Mr. Rajesh Kumar, AOR Mr. Arvind Gupta, AOR Ms. Jasmine Damkewala, AOR Mr. Saurabh Chaudhary, Adv. Ms. Shruti Devi, Adv.
Ms. Vaishali Sharma, Adv. Mr. Divyam Khera, Adv.
Mr. Advait Joshi, Adv.
Mr. Manish Kumar Gupta, AOR Mr. Kamal Mohan Gupta, AOR 45 Mr. Kamal Mohan Gupta, Adv. Mr. Amber Shehbaz Ansari, Adv. Mr. Umang Tripathi, Adv. Mr. Gorakh Nath Yadav, Adv. Mr. Mehraj Hakim Ali, Adv.
Mrs. Aarthi Rajan, AOR Mr. Raja Chatterjee, Adv. Mr. Piyush Sachdev, Adv. Mr. Idrish, Adv.
Ms. Anupama Gupta, Adv. Ms. Riya Dutta, Adv.
Ms. Sana Parveen, Adv.
Mr. Adeel Ahmed, AOR Mr. Md Gouse Muddin Khan, Adv.
Mr. Govind Jee, AOR Mr. Omanakuttan K K, Adv. Mr. Akhilesh Kumar Mishra, Adv. Ms. Rambha Singh, Adv.
Mr. Vaishak Omanakuttan, Adv.
M/s. Delhi Law Chambers, AOR Mr. Gaurav Sharma, AOR Mr. Ashish Prasad, Adv. Ms. Mukta Dutta, Adv.
Mr. Mahfooz Ahsan Nazki, AOR Mr. Harsha Gollamudi, Adv. Mr. Pruthvi Dhinoja, Adv.
Mr. Vikas Kumar Singh, Adv. Mr. T. N. Singh, AOR Mr. Jaideep Gupta, Sr. Adv. Ms. Surbhi Sharma, Adv. Mr. Hiresh Choudhary, AOR Ms. Dhanya Airen, Adv.
Mr. Kaushik Poddar, AOR Mr. Amit Pawan, AOR Ms. Manjula Gupta, AOR Mr. Prem Sunder Jha, Adv.
Mr. S. K. Verma, AOR Ms. Rashi Bansal, AOR Mr. Abhishek Agarwal, AOR Ms. Renuka Iyer, Adv.
46Mr. Abhishek Kumar Singh, AOR Mr. Ranjit Kumar Sharma, AOR Mr. Neeraj Shekhar, AOR Mr. Rajesh Kumar Maurya, Adv. Mrs. Kshama Sharma, Adv. Ms. Priya Chakarwarty, Adv.
Mr. Atul Kumar, AOR Mr. Sandeep Malik, Adv. Mr. Lokdeep Mourya, Adv. Mr. Sumit Kishor, Adv.
Mr. Sushil Kumar Singh, Adv. Mr. Subhash Siyag, Adv. Mr. Satpal, Adv.
Mr. Pranav Kumar, AOR Mr. Sarad Kumar Singhania, AOR Mr. Ansar Ahmad Chaudhary, AOR Dr. Ashutosh Garg, AOR Mr. Gopal Sankaranarayan, Sr. Adv. Ms. Aditi Sinha, Adv.
Mr. Rajnandini Singh, Adv. M/S. Juris Corp., AOR Mrs. Rachna Gupta, AOR Mr. Ishan Sanghi, Adv.
Mr. Rajeev Singh, AOR Mr. Karuppaiah Meyyappan, Adv. Mr. Raghunatha Sethupathy B, AOR Mrs. Kanika Kalaiyarasan, Adv. Mr. S.sabari Bala Pandian, Adv.
Mr. Praveen Agrawal, AOR Mr. Yash S. Vijay, AOR Mr. Sanjay Parikh, Sr. Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv.
Ms. Kumud Lata Das, AOR Mr. Ravi Agrawal, Adv.
Mr. Harsh Ajay Singh, Adv. Ms. Pooja Rathore, Adv.
Mr. Prithvi Pal, AOR Ms. Divya Roy, AOR Mr. Rajat Sehgal, AOR 47 Mr. Mohit D. Ram, AOR Ms. Nayan Gupta, Adv.
Mr. Anubhav Sharma, Adv.
Mr. Ilin Saraswat, Adv. Ms. Ilma Saifi, Adv.
Mrs. Poonam Seth, Adv.
Mr. M. M. Kashyap, AOR Mr. Rajiv Kumar Choudhry , AOR Mr. Awanish Kumar, AOR Ms. Diva Singh, Adv.
Mr. Anant Kumar Vatsya, Adv. Mr. Avinash Poddar, Adv. Mr. Ankit, Adv.
Mr. Devendra Singh, AOR Mrs. Geetha Kovilan, AOR Mr. Utkarsh Sharma, AOR Mr. Shubham Sakhuja, Adv.
Mr. Neeraj Kumar Gupta, AOR Mr. Hrishikesh Baruah, AOR Ms. Madhusmita Bora, AOR Mr. Shankar Divate, AOR Ms. Anshula Vijay Kumar Grover, AOR Mr. Gopal Jha, AOR Ms. Asiya Khan , AOR Ms. Sujata Kurdukar, AOR Mr. Saurabh Agrawal, AOR Mr. Dhruv Malik, Adv.
Mr. Shiven Varma, Adv.
Mr. Akshat Shrivastava, AOR Mr. Santosh Krishnan, AOR Mr. Ranjit Kumar Sharma, AOR Ms. Charu Mathur, AOR Mr. Vivek Gupta, AOR Mr. Karan Bharihoke, AOR M/s. Devasa & Co., AOR Mr. Manish Tiwari, Adv.
Mr. Kumar Mihir, AOR Mr. Gunjan Sharma, Adv. Mr. Athul Joseph, Adv.
Mr. Ravinder, Adv.
48Mr. Shashank Manish, AOR Mr. Mohit Paul, AOR Ms. Rangoli Seth, Adv.
Ms. Sanjleena Lal, Adv. Mr. Rohit, Adv.
Mr. C. K. Sasi, AOR Ms. Meena K Poulose, Adv.
Mr. Ravindra Kumar, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv. Mr. Ravindra Kumar, Sr. Adv. Mr. Sameer Jain, Adv.
Ms. M.S. Gunjan Mangla, Adv. Mr. Suvigya Awasthy, Adv. Mr. Deepesh Raj, Adv.
Mr. Binay Kumar Das, AOR Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saxena, Adv.
Ms. Sunieta Ojha, AOR Ms. S. Ramamani, AOR Mr. Mandeep Kalra, AOR Ms. Anushna Satapathy, Adv. Ms. Radhika Jalan, Adv. Mr. Yashas J, Adv.
Ms. Widaphi Lyngdoh, Adv.
Mr. Navneet R., AOR Mr. Jatin Bansal, Adv.
Ms. Alankrita Sinha, Adv.
Mrs. Kirti Renu Mishra, AOR Mr. Mukesh Kumar, AOR Ms. Meenakshi Sood, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. P. S. Sudheer, AOR Mr. Sandeep Bajaj, Adv. Ms. Aakanksha Nehra, Adv. Mr. Anirudha Mukherjee, Adv. Ms. Nidhi Mohan Parashar, AOR Mr. Shashibhushan P. Adgaonkar, AOR 49 Ms. Madhurima Tatia, AOR Mr. Gp. Capt. Karan Singh Bhati, AOR Mr. Pushpraj Singh, Adv.
Mr. Archit Upadhayay, AOR Ms. Shwetal Shepal, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Divyesh Pratap Singh, AOR Ms. Priyanjali Singh, AOR Mr. Ashwani Kumar, AOR M/S. Udit Kishan And Associates, AOR Mr. Sushil Kumar Singh, AOR Ms. Charu Mathur, AOR Mr. Pahlad Singh Sharma, AOR Mr. Balaji Srinivasan, AOR Mr. Himanshu Shekhar, AOR Mr. Parth Shekhar, Adv. Mr. Shubham Singh, Adv. Mr. Amitabh Ranjan, Adv. Mr. Binod Kumar Singh, Adv. Mr. Manoranjan Sati Prasad, Adv. Mr. Maheshwaram Yadava Reddy, Adv. Mr. Kishor Kumar Pandey, Adv. Mr. Mata Prasad Pathak, Adv. Mr. Mukesh Kumar Verma, Adv.
Ms. Mridula Ray Bharadwaj, AOR Dr. Vinod Kumar Tewari, AOR Mr. Pramod Tiwari, Adv. Mr. Vivek Tiwari, Adv.
Mr. Pradeep Kumar Dwivedi, Adv. Mr. Sandeep Kumar Dwivedi, Adv. Mr. Bhoopesh Pandey, Adv. Mr. D N Dubey, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Awanish Kumar, AOR Mr. Aldanish Rein, AOR Mr. Kaustubh Anshuraj, AOR Mr. Krishna Kumar Singh, AOR Mr. Ashwarya Sinha, AOR Mr. Aditya Malhotra, Adv. Mr. Sankalp Mahindru, Adv.
50Mr. Dharmendra Kumar Sinha, AOR Mr. Partha Sil, AOR Ms. Upasana Nath, AOR Ms. Rashmi Nandakumar, AOR Mr. Anukul Raj, Adv.
Mrs. Nikita Raj, Adv.
Mr. Shantanu Krishna, AOR Mr. Alok Kumar, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv. Mr. Kaushik Choudhury, AOR Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv. Mr. Archit Gupta, Adv.
Mr. Yudhisthir Bhardwaj, Adv. Ms. Rupali Sharma, Adv. Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv. Mr. Jyotirmoy Chatterjee, Adv.
M/s. Dua Associates, AOR Mr. Munawwar Naseem, Adv. Mr. Jaskaran Singh Bhatia, Adv.
Mr. Ayush Sharma, AOR Mr. Vaibhav Kumar, AOR Mr. Aneesh Mittal, AOR Ms. Jyoti Mendiratta, AOR Ms. Riru Rajkumari, Adv. Ms. Kripa Shankar Prasad, AOR Mr. Amit Seth, Adv.
Mr. Viresh B. Saharya, AOR Mr. Akshat Agarwal, Adv. Mr. Rishabh Mathur, Adv.
UPON hearing the counsel, the Court made the following O R D E R I.A. No.261621/2024, I.A. No.257541/2024 & I.A. No.171096/2024
1. Issue notice, returnable on 16.01.2025.
2. Ms. Anubha Agrawal, the counsel assisting Shri N. Venkataraman, learned Additional Solicitor General of India accepts notice. A copy of the applications be supplied to the assisting 51 counsel of learned ASG.
3. Reply, if any, be filed within three weeks.
I.A. No.229159/20244. This application has been moved by the Government-appointed Board of Unitech Limited seeking the permission of this Court for disinvestment of M/s. Unitech Power Transmission Limited (‘UPTL’), which is a wholly owned subsidiary of Unitech Limited. It is inter alia submitted that proposal for disinvestment of UPTL was unanimously approved by the Government appointed Board of Unitech Limited and thereafter permission of this Court was obtained for the sale of UPTL on a previous occasion. The same, however, did not materialize as the proposed buyers failed to deposit the agreed sale consideration. Initially, an offer over Rs.100 crores was received from Sterling & Wilson Private Limited. However, they failed to deposit the requisite amount. This fact was, accordingly, brought to the notice of this Court, and vide order dated 23.03.2021, this Court after noting that sale of UPTL to Sterling & Wilson Private Limited did not fructify, permitted the management of Unitech to explore other potential buyers for sale of its shareholding in UPTL. Thereafter, fresh offers were received, including one by M/s. Auro Infra Private Limited, dated 24.05.2024, depicting the valuation of Rs.45 crores for UPTL. Negotiations were held and the aforementioned prospective buyer then agreed to pay a sum of Rs.50.89 crores.
5. In their efforts to fetch the maximum price for UPTL, a public notice was issued on 19.07.2024 informing the general public that one prospective investor/buyer has quoted a bid amount of Rs.50.89 52 crores for acquiring 100% equity shareholding of M/s. UPTL on “as-
is-where-is-whatever-is-basis”, and any investor who can submit a bid which is atleast Rs. 1 crore higher than the existing bid, and comply with certain other conditions, could instead be considered for the sale of UPTL. In this manner, before the transaction was finalized with M/s. Auro Infra Private Limited, the management had decided to take recourse to the Swiss Challenge Method, and provided an opportunity to all the investors/buyers, who may be interested to bid for the acquisition of UPTL.
6. Pursuant to the public notice, one offer of Rs. 55 crores was received by the management, but the prospective buyer did not comply with the conditions stipulated in the public notice, and did not deposit any performance-bank-guarantee. On the other hand, M/s.
Auro Infra Private Limited vide their memo dated 17.09.2024 (a copy of which has been appended with the application) have confirmed their offer for necessary approval along with which they have also sent a post-dated cheque dated 16.12.2024 in the sum of Rs.50.89 crores, signaling their intent and bona fides to purchase UPTL.
7. We have heard learned Additional Solicitor General of India in support of the prayer made in this application and perused the relevant documents.
8. In light of the fact that the value of assets of UPTL is rapidly deteriorating, as is depicted in a tabulated form in paragraph 22 of the application, coupled with the fact that no alternative offer higher than M/s. Auro Infra Private Limited has been received by the management despite vide publicity having been given through public notices, we are satisfied that it will be in 53 the interest of Unitech and its subsidiary that the highest bid received as of now in the sum of Rs.50.89 crores is accepted.
9. Consequently, we allow this application and approve the proposal. Ordered accordingly.
I.A. No.286435/202410. Issue notice, returnable on 16.01.2025.
11. Mr. Y. Raja Gopala Rao, AOR accepts notice on behalf of Andhra Pradesh Industrial Infrastructure Corporation (‘APIIC’).
12. The reply may be filed within two weeks with advance copy to learned counsel for the applicant.
I.A. No.241604/202413. For the purpose of giving effect to this Court’s order dated 22.10.2024 passed in I.A. No.241604/2024, and as prayed for by learned Advocate-on-Record appearing on behalf of Management of Unitech, (i) State of Uttar Pradesh, through Principal Secretary, Home Department; (ii) The Commissioner of Police, Gautam Buddh Nagar, Uttar Pradesh and (iii) The Collector, Gautam Buddh Nagar, Uttar Pradesh are directed to be impleaded as party respondents.
14. Issue notice to the newly added respondents, returnable on 18.12.2024.
15. Dasti service, in addition, is permitted.
16. The newly added respondents may also be served through the standing counsel for the State of Uttar Pradesh.
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 54