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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(1)(a) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

(a)If the Sports Association fails to maintain accounts and submits the same under section 20 or fails to produce the same when called for inspection.