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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Gujarat - Subsection

Section 56(1) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(1)The Gujarat Gas (Regulation of Transmission, Supply and Distribution) Ordinance, 2000, (Gujarat Ordinance 7 of 2008) is hereby repealed.