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State of Tamilnadu - Section

Section 12 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

12. Medical. - (i) Number of PHCs, rural dispensaries and other public medical institutions in union area, the average population served by each institution;

(ii)number of medical officers and other para medical and contingent staff of panchayat union;
(iii)number of private medical institutions, hospitals, dispensaries and practitioners in the panchayat union area.