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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Revenue Standing Orders Relating to Forest Settlement

(3)Board's Proceedings, dated the 29th August 1889, Forest No. 442. - Forest Settlement Officer is not empowered by the Act to review his own decision, but he may correct verbal or clerical errors.